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Punjab And Haryana At Chandigarh judgments, 2024

574 judgments · page 4 of 29

High Courts05 Sept 2024Allowed

Lajja Devi Vs State of Haryana

Punjab And Haryana At Chandigarh · (2024) 09 P&H CK 1128

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 34, 302, 304(B), 498(A)
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High Courts27 Aug 2024Allowed

Harpreet Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2024) 08 P&H CK 1149

Indian Penal Code, 1860 - Section 120(B), 446, 457, 380, 427Code of Criminal Procedure, 1973 - Section 438, 438(2)
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High Courts14 Aug 2024Disposed Of

Gurmeet Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2024) 08 P&H CK 1145

Code of Criminal Procedure, 1973 - Section 438, 438(2)Indian Penal Code, 1860 - Section 148, 149, 323, 384Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 - Section 3
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High Courts13 Aug 2024Dismissed

Sandeep @ Prince Vs State of Haryana

Punjab And Haryana At Chandigarh · (2024) 08 P&H CK 1144

Code of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 34, 294, 427, 342, 376(2)(n), 376(D), 506Immoral Traffic (Prevention) Act, 1956 - Section 3(A), 4, 5
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