High Courts05 Aug 2024Dismissed
Ghansham Das Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2024) 08 P&H CK 1139
Code of Criminal Procedure, 1973 - Section 397Indian Penal Code, 1860 - Section 34, 308, 323, 341
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2024
574 judgments · page 5 of 29
High Courts02 Aug 2024Disposed Of
Valuers Association and others Vs University Grants Commission and others
Punjab And Haryana At Chandigarh · (2024) 08 P&H CK 1138
Constitution Of India, 1950 - Article 226
High Courts01 Aug 2024Allowed
Harish Chander Vs Uhbvn And Ors
Punjab And Haryana At Chandigarh · (2024) 08 P&H CK 1137
Constitution Of India, 1950 - Article 226, 227
High Courts31 Jul 2024Allowed
Palwinder Kaur @ Veera & another Vs State of Punjab & another
Punjab And Haryana At Chandigarh · (2024) 07 P&H CK 1573
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 341, 506
High Courts30 Jul 2024Disposed Of
Harmanjit Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2024) 07 P&H CK 1572
Constitution Of India, 1950 - Article 226, 227
High Courts29 Jul 2024Allowed
Vivek Vs State of Haryana
Punjab And Haryana At Chandigarh · (2024) 07 P&H CK 1571
Indian Penal Code, 1860 - Section 341, 354Code of Criminal Procedure, 1973 - Section 360, 361Probation of Offenders Act, 1958 - Section 3, 4
High Courts25 Jul 2024Allowed
Gurpreet Singh Alias Gurdeep Singh Alias Chicha Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 07 P&H CK 1570
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 323, 324, 326
High Courts24 Jul 2024Disposed Of
Rubina Bano And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 07 P&H CK 1569
Constitution Of India, 1950 - Article 226
High Courts23 Jul 2024Disposed Of
Pooja & Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 07 P&H CK 1568
Indian Penal Code, 1860 - Section 148, 149, 307, 323, 427, 506Arms Act, 1959 - Section 25, 27, 54, 59Code of Criminal Procedure, 1973 - Section 482
High Courts22 Jul 2024Disposed Of
Karnail Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2024) 07 P&H CK 1567
High Courts22 Jul 2024Disposed Of
Dharambir Singh Vs Surender Kumar Jain
Punjab And Haryana At Chandigarh · (2024) 07 P&H CK 1566
Negotiable Instruments Act, 1881 - Section 138Code of Criminal Procedure, 1973 - Section 256
High Courts16 Jul 2024Dismissed
Ranjit Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 07 P&H CK 1565
Constitution Of India, 1950 - Article 226Code of Criminal Procedure, 1973 - Section 107, 151, 154, 156, 156(3), 190, 190(1)(A), 482
High Courts15 Jul 2024Allowed
Satnam Nath Vs State of Punjab
Punjab And Haryana At Chandigarh · (2024) 07 P&H CK 1564
Indian Penal Code, 1860 - Section 149, 379(B), 411Code of Criminal Procedure, 1973 - Section 439
High Courts12 Jul 2024Allowed
Rajinder Singh @ Raju and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2024) 07 P&H CK 1563
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 148, 323, 324, 326
High Courts11 Jul 2024Disposed Of
Poonam Vs Ramesh Kumar
Punjab And Haryana At Chandigarh · (2024) 07 P&H CK 1562
Limitation Act, 1963 - Section 5Code of Criminal Procedure, 1973 - Section 125
High Courts08 Jul 2024Disposed Of
Sultan Singh Vs Tara Chand (Now Deceased) Through Lrs & Ors
Punjab And Haryana At Chandigarh · (2024) 07 P&H CK 1560
High Courts04 Jul 2024Disposed Of
Kiran Banerjee Vs Komal And Ors
Punjab And Haryana At Chandigarh · (2024) 07 P&H CK 1558
Constitution Of India, 1950 - Article 227
High Courts02 Jul 2024Dismissed
Vinod Kumar Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2024) 07 P&H CK 1557
Constitution Of India, 1950 - Article 226
High Courts28 Jun 2024Disposed Of
Pooja and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2024) 06 P&H CK 1575
Constitution Of India, 1950 - Article 226
High Courts27 Jun 2024Disposed Of
Rabina And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 06 P&H CK 1574
Constitution Of India, 1950 - Article 226