High Courts23 Apr 2024Disposed Of
Pawan Singh @ Pamma Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0075
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2024
574 judgments · page 13 of 29
High Courts23 Apr 2024Disposed Of
Suman Bala And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0074
High Courts23 Apr 2024
Naresh Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0073
Indian Penal Code, 1860 — Section 323, 336, 341, 506Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 173
High Courts22 Apr 2024Dismissed
Harpreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0080
High Courts22 Apr 2024Dismissed
Dina Nath @ Deena Nath Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0079
High Courts22 Apr 2024Allowed
Raja @ Kalu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0078
High Courts22 Apr 2024Dismissed
Faruk Malik And Others Vs State Of U.T. Chandigarh And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0077
High Courts19 Apr 2024Disposed Of
Lakhwinder Singh Vs Secretary Public Works Department And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0072
Constitution Of India, 1950 — Article 226, 227
High Courts19 Apr 2024Disposed Of
Jafarabad Coop. Transport Society Gurugram Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0071
Constitution Of India, 1950 — Article 226, 227
High Courts19 Apr 2024Disposed Of
Priya Ratta And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0070
High Courts19 Apr 2024Disposed Of
Vijaydeep Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0069
High Courts19 Apr 2024Disposed Of
Gungun And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0068
High Courts18 Apr 2024
Jai Bhagwan Singh Sehrawat Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0067
High Courts18 Apr 2024Dismissed
Jatinder Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0066
High Courts18 Apr 2024Dismissed
Small Scale Bus Operators (Welfare) Association, Punjab Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0065
High Courts18 Apr 2024Disposed Of
M/S Ravidass Trasnport Company (Regd.) Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0064
Constitution Of India, 1950 — Article 226, 227
High Courts18 Apr 2024Disposed Of
M/s Fatehgarh Sahib Bus Service Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0063
High Courts18 Apr 2024Disposed Of
Jarnail Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0062
High Courts18 Apr 2024Disposed Of
Mintu Hossain Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0061
Bonded Labour System (Abolition) Act, 1976 — Section 10
High Courts18 Apr 2024Disposed Of
Amandeep Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0060