High Courts06 Dec 1983
Raj Kumar Gaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 12 P&H CK 0007
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1983
915 judgments · page 3 of 46
High Courts05 Dec 1983Dismissed
Food Corporation of India Vs Garib Singh
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 154
Food Corporation of India Staff Regulations, 1971 — Regulation 19(2), 53, 54, 58, 59
High Courts05 Dec 1983
Rohtak Central Cooperative Bank Ltd. Vs Ismaila Brick-Kiln-cum-Production Coop.Industrial Society Ltd.
Punjab And Haryana At Chandigarh · (1984) PLJ 495 : (1984) RRR 94
High Courts02 Dec 1983Dismissed
Nand Lal Vs Roshan Lal and Others
Punjab And Haryana At Chandigarh · (1983) 12 P&H CK 0049
Punjab General Clauses Act, 1898 — Section 22
High Courts02 Dec 1983
Chanan Singh Vs Gurbachan Singh
Punjab And Haryana At Chandigarh · (1983) 12 P&H CK 0044
Transfer of Property Act, 1882 — Section 123
High Courts02 Dec 1983Dismissed
Chanan Singh Vs Pirtam Kaur and another
Punjab And Haryana At Chandigarh · (1983) 12 P&H CK 0003
Transfer of Property Act, 1882 — Section 123
High Courts01 Dec 1983
Shashi Parbha and Others Vs Punjab University and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 434
Constitution of India, 1950 — Article 14
High Courts30 Nov 1983Dismissed
Gugan and Others Vs Jagat Singh and Others
Punjab And Haryana At Chandigarh · (1983) 11 P&H CK 0056
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9
High Courts30 Nov 1983
Sudershan Goel Vs The New Bank of India and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 233 : (1984) 2 ILR (P&H) 178
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 1 Rule 3
High Courts30 Nov 1983
Ramesh Chander Vashishta Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 11 P&H CK 0040
High Courts30 Nov 1983
Major Ishar Chand Kaushik Vs Sh.Jai Gopal @ Palla @ Dharam Pal
Punjab And Haryana At Chandigarh · (1984) PLJ 560 : (1984) RRR 174
High Courts29 Nov 1983
Munshi Vs Ram Kishan
Punjab And Haryana At Chandigarh · (1985) PLJ 32 : (1985) RRR 592
High Courts29 Nov 1983
Rattan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 11 P&H CK 0026
High Courts29 Nov 1983Allowed
Balbir Kaur Vs Raj Pal Singh and Others Regular
Punjab And Haryana At Chandigarh · (1983) 11 P&H CK 0009
High Courts25 Nov 1983
Harnam Singh Vs Surjit Singh
Punjab And Haryana At Chandigarh · AIR 1984 P&H 126 : (1984) 1 ILR (P&H) 430 : (1984) 1 RCR(Rent) 247
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11 , 17Delhi and Ajmer-Merwara Rent Control Act, 1947 — Section 9Delhi Rent Control Act, 1958 — Section 14(1), 14A
High Courts25 Nov 1983Dismissed
Som Dutt Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 400
High Courts25 Nov 1983
Asha rani and Another Vs Suraj Bhan and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 326 : (1985) ACJ 574
High Courts25 Nov 1983
Lachhman Singh Vs Gulzari and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 149 : (1984) 2 ILR (P&H) 64
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2, 3(1), 4(1)
High Courts25 Nov 1983
Tilak Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) CurLJ 141
High Courts25 Nov 1983
Harbir Kaur and Another Vs Charan Singh Tiwana and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 195 : (1984) 2 ILR (P&H) 188
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 4, Order 20 Rule 12, Order 20 Rule 18, 11Limitation Act, 1908 — Article 3 , 89