High Courts25 Nov 1983
Gram Panchayat Bajra Vs Union of India
Punjab And Haryana At Chandigarh · (1984) PLJ 95 : (1984) RRR 309
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1983
915 judgments · page 4 of 46
High Courts25 Nov 1983
Wataiti Ram Mahabir Parshad Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 120
High Courts25 Nov 1983
Sushil Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) CriLJ 260 : (1984) 2 ILR (P&H) 55 : (1984) 1 RCR(Criminal) 607
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361
High Courts25 Nov 1983
Walaiti Ram Mahabir Parshad Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 420
Evidence Act, 1872 — Section 106Punjab Agricultural Produce Markets (Amendment and Validation) Act, 1976 — Section 6Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 29
High Courts25 Nov 1983
Kartar Singh and Others Vs Smt. Pritam Kaur and Another
Punjab And Haryana At Chandigarh · (1984) CriLJ 248 : (1984) 1 RCR(Criminal) 617
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 397, 482
High Courts25 Nov 1983
S. Harsimran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) CriLJ 253 : (1984) 2 ILR (P&H) 42 : (1984) 1 RCR(Criminal) 599
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 157, 167, 309, 344, 41Penal Code, 1860 (IPC) — Section 124A, 153A
High Courts25 Nov 1983
Gurbhaian Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1984 P&H 105 : (1984) 1 ILR (P&H) 413
Punjab Gram Panchayat Act, 1952 — Section 5(2)
High Courts23 Nov 1983
Chand Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) AICLR 339
High Courts23 Nov 1983
Joginder Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1984) PLJ 181 : (1985) RRR 618
High Courts21 Nov 1983
Zabar Singh Vs Prithi Chand and Others
Punjab And Haryana At Chandigarh · (1984) ACJ 125
High Courts21 Nov 1983
Zabar Singh Vs Pirthi Chand and others
Punjab And Haryana At Chandigarh · (1984) ACJ 125
High Courts18 Nov 1983
Krishna Devi and Another Vs Des Raj and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 152
Motor Vehicles Act, 1988 — Section 77
High Courts18 Nov 1983
New India Assurance Co. Ltd. Vs Lakshmi Devi and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 159
Motor Vehicles Act, 1988 — Section 95
High Courts18 Nov 1983
Balwinder Singh alias Ladu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 11 P&H CK 0042
High Courts17 Nov 1983
Mohinder Kaur Vs Rani and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 406
Motor Vehicles Act, 1988 — Section 95
High Courts17 Nov 1983
Bhim Sen Vs Bhagwanti Devi and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 191 : (1984) ACJ 597
High Courts16 Nov 1983Allowed
Amrik Singh Vs Pritam Singh and others
Punjab And Haryana At Chandigarh · (1983) 11 P&H CK 0059
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Nov 1983
Amritsar Improvement Trust, Amritsar Vs Pritam Singh
Punjab And Haryana At Chandigarh · (1984) PLJ 211 : (1984) RRR 14
High Courts16 Nov 1983
Jai Pal Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1984) PLJ 8 : (1984) RRR 203
High Courts16 Nov 1983Dismissed
Ram Prasad Vaidya Vs Bansi Lal and Others
Punjab And Haryana At Chandigarh · (1983) 11 P&H CK 0002
East Punjab Urban Rent Restriction Act, 1949 — Section 3