High Courts02 Nov 1983Dismissed

Pritam Singh Vs Surjit Singh and Others

Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 167

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18, Order 20 Rule 18(1), Order 20 Rule 18(2), 54Limitation Act, 1908 — Article 181 , 182