High Courts15 Nov 1983
Harbans Lal Vs Rattan Singh and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 11 : (1984) ACJ 529
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1983
915 judgments · page 5 of 46
High Courts15 Nov 1983
Karnail Singh Vs Hari Singh
Punjab And Haryana At Chandigarh · (1984) PLJ 584 : (1984) RRR 195
High Courts15 Nov 1983
State Vs Narain Singh and Another
Punjab And Haryana At Chandigarh · (1984) CriLJ 380 : (1984) 2 ILR (P&H) 186
Criminal Procedure Code, 1973 (CrPC) — Section 204, 251Employees State Insurance Act, 1948 — Section 14
High Courts15 Nov 1983
Sukhpal Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1984) CriLJ 428 : (1984) 2 ILR (P&H) 125 : (1984) 2 RCR(Criminal) 451
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 5Constitution of India, 1950 — Article 14, 21, 22National Security Act, 1980 — Section 5
High Courts15 Nov 1983Dismissed
Deep Chand Dhobi Vs Devinder Parshad
Punjab And Haryana At Chandigarh · (1984) 1 RCR(Rent) 191
High Courts14 Nov 1983
Krishna Bus Service Private Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 137 : (1984) 2 ILR (P&H) 411
Constitution of India, 1950 — Article 14, 19Motor Vehicles Act, 1939 — Section 133Punjab Motor Vehicles Rules, 1940 — Rule 10.2
High Courts14 Nov 1983
Raghbir Singh Hundal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) PLJ 50 : (1986) RRR 479
High Courts14 Nov 1983Allowed
Bhardwaj and Co. Vs Jain Solvent Oil Mills Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 181
Contract Act, 1872 — Section 49, 91Sales of Goods Act, 1930 — Section 39
High Courts14 Nov 1983Allowed
M/s Bhardwaj and Company 8, Round Building 1st Floor, Kalbadevi Road, Bombay-400002 Vs M/S Jain Solvent Oil Mills Pvt. Limited Patiala
Punjab And Haryana At Chandigarh · (1983) 11 P&H CK 0013
Sales of Goods Act, 1930 — Section 39
High Courts11 Nov 1983
Court on its own Motion Vs Harish Chander
Punjab And Haryana At Chandigarh · (1983) 11 P&H CK 0049
High Courts11 Nov 1983
Mandan Vs Daya Chand
Punjab And Haryana At Chandigarh · (1984) PLJ 16 : (1984) RRR 215
High Courts11 Nov 1983
Rameshwar Dass and Another Vs Ramti Devi and Another
Punjab And Haryana At Chandigarh · AIR 1984 P&H 246
High Courts10 Nov 1983Allowed
Nathe Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1983) 11 P&H CK 0054
Land Acquisition Act, 1894 — Section 4, 6
High Courts10 Nov 1983
Amar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) CriLJ 783 : (1984) 2 RCR(Criminal) 283
Criminal Procedure Code, 1973 (CrPC) — Section 433APenal Code, 1860 (IPC) — Section 302
High Courts10 Nov 1983
Laxmi Narain Vs Debi
Punjab And Haryana At Chandigarh · (1984) PLJ 198 : (1984) RRR 2
High Courts10 Nov 1983Allowed
Troks Pharmaceuticals Private Ltd. Vs Excise and Taxation Officer and Others
Punjab And Haryana At Chandigarh · (1984) 57 STC 240
Central Sales Tax Act, 1956 — Section 8Constitution of India, 1950 — Article 226, 227Employees State Insurance Act, 1948 — Section 56, 57, 58, 59, 68
High Courts09 Nov 1983Allowed
Santokh Singh Vs Amar Singh
Punjab And Haryana At Chandigarh · (1984) 1 RCR(Rent) 585
High Courts09 Nov 1983
Lata Rani Vs State of Punjab and others .
Punjab And Haryana At Chandigarh · (1984) PLJ 182 : (1985) RRR 650
High Courts09 Nov 1983
Dr. S.L. Rawal Vs J.N. Madan and Another
Punjab And Haryana At Chandigarh · (1983) 1 ACC 222
High Courts08 Nov 1983
Inder Mohan Kumar Vs Wadhawa Ram
Punjab And Haryana At Chandigarh · (1983) 11 P&H CK 0043