High Courts01 Nov 1983
S. Ravinder Singh Kaleka and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 235
Constitution of India, 1950 — Article 299Punjab Reorganisation Act, 1966 — Section 78
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1983
915 judgments · page 7 of 46
High Courts01 Nov 1983
Tehil Singh and Another Vs Jaswant Singh and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 50 : AIR 1984 P&H 141
Fatal Accidents Act, 1855 — Section 1A
High Courts01 Nov 1983Dismissed
Rattan Vs Chatra and Others
Punjab And Haryana At Chandigarh · (1983) 11 P&H CK 0010
High Courts31 Oct 1983Dismissed
Bakhshish Singh Vs Amrik Singh and Others
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0095
Contempt of Courts Act, 1971 — Section 12
High Courts31 Oct 1983
Pritam Kaur Vs Surjit Singh
Punjab And Haryana At Chandigarh · AIR 1984 P&H 113 : (1984) 1 ILR (P&H) 263 : (1984) 1 RCR(Rent) 399
Constitution of India, 1950 — Article 14Hindu Marriage Act, 1955 — Section 9
High Courts31 Oct 1983Dismissed
Avnash Chander and Another Vs Mulk Raj Anand and Another
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Rent) 631
East Punjab Urban Rent Restriction Act, 1949 — Section 4
High Courts28 Oct 1983Dismissed
The State of Punjab Vs Sh. Amar Nath and others
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0070
Constitution of India, 1950 — Article 226, 227
High Courts28 Oct 1983Allowed
Smt. Nishat R. Amber Vs The Sub Divisional Officer (Civil) Cum-Collector, Hoshiarpur and Another
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0065
Constitution of India, 1950 — Article 227
High Courts28 Oct 1983
Commissioner of Income Tax Vs Onkar Nath and Another
Punjab And Haryana At Chandigarh · (1984) 39 CTR 315 : (1985) 151 ITR 744 : (1984) 17 TAXMAN 59
Income Tax Act, 1961 — Section 292A
High Courts27 Oct 1983
Oriental Fire and General Insurance Co. Ltd. Vs Baldev Singh and Others
Punjab And Haryana At Chandigarh · (1983) 1 ACC 271
Motor Vehicles Act, 1988 — Section 96(2)
High Courts27 Oct 1983
Kasam Ali @ Kasu and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) AICLR 618
High Courts27 Oct 1983
State Bank of India Vs Neeru Plastics Works and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 209
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, Order 34 Rule 11, Order 34 Rule 5, Order 34 Rule 6
High Courts27 Oct 1983
Kura & Anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0045
High Courts27 Oct 1983
Gopi Nath and Sons Vs The Assistant Custodian General, Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 157 : (1984) 2 ILR (P&H) 94
Administration of Evacuee Property Act, 1950 — Section 15(1), 16(1)
High Courts27 Oct 1983
National Insurance Co. Ltd. Vs Maya Devi and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 384 : (1985) 58 CompCas 241 : (1985) 88 PLR 83
Motor Vehicles Act, 1939 — Section 95
High Courts27 Oct 1983Dismissed
M/S Vishwas Trading Corporation, Ludhiana Vs M/S M.K.C. Industries, Ludhiana
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0014
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts27 Oct 1983Dismissed
Dhani Ram and Another Vs Gram Sabha And Gram Panchayat of Village Jatmalpur and Others
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 22
Punjab Security of Land Tenures Act, 1953 — Section 9(1)
High Courts27 Oct 1983
Karam Singh Vs Charan Singh and ors.
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0005
High Courts26 Oct 1983
State of Punjab Vs Hari Chand
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0046
High Courts26 Oct 1983Dismissed
State Vs Tilak Raj Kapur
Punjab And Haryana At Chandigarh · (1985) 4 ECC 91 : (1984) 18 ELT 183
Customs Act, 1962 — Section 111, 135(1)