High Courts18 Oct 1983
Pal Chander Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0026
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1983
915 judgments · page 9 of 46
High Courts18 Oct 1983Partly Allowed
Dainik Finance and Chit Fund Co. P. Ltd. (In Voluntary Liquidation) Vs Agricultural Industries and Others
Punjab And Haryana At Chandigarh · (1986) 60 CompCas 180
Companies Act, 1956 — Section 458ALimitation Act, 1963 — Article 1, 18
High Courts17 Oct 1983Dismissed
Onkar Vs Vashno Parkash
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Rent) 519
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts17 Oct 1983
Jagdish Rai Sharma Vs Kesho Devi and Others
Punjab And Haryana At Chandigarh · (1983) 1 ACC 265 : (1984) ACJ 104
High Courts17 Oct 1983
Nohar Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0061
High Courts17 Oct 1983
Soran Singh alias Swaran Singh . Vs Mehta Sita Ram .
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 330 : (1984) PLJ 570 : (1985) RRR 105
High Courts17 Oct 1983Dismissed
Amritsar Improvement Trust Vs Sham Dass
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 11
Provincial Small Cause Courts Act, 1887 — Section 25Punjab Provincial Small Causes Courts (Amendment) Act, 1975 — Section 2Punjab Town Improvement Act, 1922 — Section 59, 65(3)
High Courts17 Oct 1983
Amritsar Improvement Trust, Amritsar Vs Sham Dass
Punjab And Haryana At Chandigarh · AIR 1984 P&H 174
Provincial Small Cause Courts (Punjab Amendment) Act, 1975 — Section 2Provincial Small Cause Courts Act, 1887 — Section 25Punjab Town Improvement Act, 1922 — Section 59, 65(3)
High Courts17 Oct 1983
Pepsu Road Transport Corporation Vs Gajjan Singh and Others
Punjab And Haryana At Chandigarh · (1983) 1 ACC 236
High Courts14 Oct 1983Allowed
Om Parkash Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0093
Land Acquisition Act, 1894 — Section 4
High Courts14 Oct 1983
Shangara Singh Vs Devinderjit Kaur and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 280 : (1985) ACJ 824
High Courts14 Oct 1983
Nek Ram and Others Vs The Punjab Roadways and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 178 : (1984) ACJ 396
High Courts14 Oct 1983
Navleea Kaushal and Another Vs Chander Mohan and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 30
High Courts14 Oct 1983
Sucha Singh and Another Vs Sehta Ram and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 168 : (1984) ACJ 586
Motor Vehicles Act, 1988 — Section 95
High Courts14 Oct 1983
Satpaul Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) PLJ 46 : (1984) RRR 246
High Courts13 Oct 1983
Captain Dilip Keshav Rao Bhonsle Vs Harbir Singh and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 296
High Courts13 Oct 1983
Manohar Lal Vs Financial Commissioner, Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 316 : (1984) 2 ILR (P&H) 85
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts13 Oct 1983Dismissed
Dilip Keshav Rao Bhonsale and Another Vs Harbir Singh and Others
Punjab And Haryana At Chandigarh · (1985) ACJ 784
High Courts13 Oct 1983
Prem Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0042
High Courts13 Oct 1983
Raghbir Singh and Others Vs Harbans Kaur and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 314 : (1985) ACJ 676
Motor Vehicles Act, 1988 — Section 110A(3)