High Courts13 Oct 1983
Ram Rakha Singh and Another Vs Pritam Singh
Punjab And Haryana At Chandigarh · (1984) PLJ 83 : (1984) RRR 286
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1983
915 judgments · page 10 of 46
High Courts12 Oct 1983Allowed
Munsha Singh Vs Kehar Singh
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0094
High Courts12 Oct 1983Allowed
Smt. Krishna and Others Vs Hardwari Lal
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Rent) 599
High Courts12 Oct 1983
Gurmukh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0062
High Courts12 Oct 1983
Amar Chand and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0044
High Courts12 Oct 1983Allowed
The Life Insurance Corporation of India, Jullundur Vs Smt. Susheela Khanna and Others
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0004
High Courts12 Oct 1983Dismissed
Kala Singh Vs Gurdev Kaur
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0001
Penal Code, 1860 (IPC) — Section 109, 494
High Courts11 Oct 1983
Sat Pal Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) PLJ 502 : (1984) RRR 608
High Courts11 Oct 1983
Nawal Singh Vs The Administrator, Municipal Committee, Charkhi Dadri and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 61 : (1984) 1 ILR (P&H) 249
Haryana Legislature Act, 1973 — Section 44APunjab Town Improvement Act, 1922 — Section 22, 23, 24, 25, 26
High Courts11 Oct 1983
Bajrang Khandsari Udyog, Nizampur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) PLJ 49 : (1984) RRR 254
High Courts11 Oct 1983
Bhajan Singh Vs Raghbir Singh and Others
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0015
Punjab Pre-emption Act, 1913 — Section 30
High Courts10 Oct 1983
Janki devi and Another Vs Atma Singh and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 321
High Courts10 Oct 1983
Union of India (UOI) Vs Vijay Pal Gandhi and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 68
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts10 Oct 1983
Uttam Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 26 : (1985) ACJ 654
High Courts10 Oct 1983
Rachhpal Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0050
High Courts10 Oct 1983
Zora Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0025
High Courts07 Oct 1983
Gursharan Singh Sandhu Vs State Of Haryana and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 183 : (1985) ACJ 641
Motor Vehicles Act, 1988 — Section 110A(3)
High Courts07 Oct 1983
Gopal Krishan Vs Neelam Sandhir
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0043
High Courts07 Oct 1983
Labh Singh and Others Vs Piara Singh and Another
Punjab And Haryana At Chandigarh · AIR 1984 P&H 270
Registration Act, 1908 — Section 59Succession Act, 1925 — Section 63
High Courts06 Oct 1983Dismissed
Jagat Singh and Another Vs Tarsem Singh and Others
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0092