High Courts23 Sept 1983
Harbhajan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) AICLR 68
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1983
915 judgments · page 12 of 46
High Courts23 Sept 1983
Raminder Singh and Another Vs Sham Lal and Another
Punjab And Haryana At Chandigarh · AIR 1984 P&H 145
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Registration Act, 1908 — Section 77
High Courts23 Sept 1983
Shambhu Dayal Vs Tarawanti and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 21 : (1984) 1 ILR (P&H) 519
High Courts23 Sept 1983
Courts on its own motion Vs Surinder Pal etc.
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0031
High Courts23 Sept 1983
Anayato d/o Mohd.Ismail Vs Mohd.Iqbal
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0030
High Courts23 Sept 1983Dismissed
Tara Chand Vs Pt. Bhagwan Dass etc.
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0015
High Courts23 Sept 1983Dismissed
Joginder Singh Vs Dhan Kaur and Others
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0012
High Courts22 Sept 1983Dismissed
Assistant Collector of Customs Vs Jamila Begam
Punjab And Haryana At Chandigarh · (1986) 7 ECC 144 : (1985) 22 ELT 51
Customs Act, 1962 — Section 132, 135
High Courts22 Sept 1983Allowed
Joginder Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 512
East Punjab Urban Rent Restriction Act, 1949 — Section 15, 15(3)Punjab Police Rules, 1934 — Rule 16.28
High Courts22 Sept 1983Dismissed
Baldev Singh and Others Vs Kishan Singh and Others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 385
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 8, Order 41 Rule 5, 148
High Courts21 Sept 1983
Madhu Sudan Lal and Others Vs Sadhu Ram and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 172 : (1984) 1 ILR (P&H) 381 : (1983) 2 RCR(Rent) 520
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)Limitation Act, 1963 — Article 131, 14, 5
High Courts21 Sept 1983
Jagjit Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0037
High Courts21 Sept 1983
Alla Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0029
High Courts21 Sept 1983
Sunder Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 159 : (1984) 1 ILR (P&H) 485
Haryana Gram Panchayat Election Rules, 1971 — Rule 10, 11, 12, 13, 18
High Courts21 Sept 1983Dismissed
Shri Kunj Lal Vs Dharam Singh and Others R.S.A. No. 1688 of 1975
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0018
High Courts20 Sept 1983Dismissed
Sunder Lal Jain Vs Sandeep Paper Mills P. Ltd. and Others
Punjab And Haryana At Chandigarh · (1986) 60 CompCas 77
Companies Act, 1956 — Section 286(1), 531AProvincial Insolvency Act, 1920 — Section 53
High Courts20 Sept 1983Dismissed
The Punjab State Vs K.L. Grover and Others
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0079
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts20 Sept 1983
Ram Kishan Dass Vs Financial Commissioner, Haryana
Punjab And Haryana At Chandigarh · (1984) PLJ 81 : (1986) RRR 482
High Courts20 Sept 1983
Bant Singh Vs Nahar Singh
Punjab And Haryana At Chandigarh · (1984) PLJ 47 : (1984) RRR 249
High Courts20 Sept 1983
Sohan Singh Social Worker Vs S.S.Sohal Addl.C.J.M.
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0011