High Courts19 Sept 1983Allowed
Iqbal Singh Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0085
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1983
915 judgments · page 13 of 46
High Courts19 Sept 1983
Vidya Devi and Another Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 377
High Courts19 Sept 1983Dismissed
State of Haryana and Others Vs Smt. Uma sharma and Another
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0069
High Courts19 Sept 1983
Vijay Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) AICLR 74
High Courts19 Sept 1983
Kimti Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) AICLR 172 : (1984) 1 RCR(Criminal) 183
High Courts19 Sept 1983Allowed
Shri Bachan Chand Vs Punjab Wakf Board, Ambala
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 212
Administration of Evacuee Property Act, 1950 — Section 11
High Courts19 Sept 1983Allowed
Bachan Chand Vs Punjab Wakf Board
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 212
Administration of Evacuee Property Act, 1950 — Section 11, 11, 11(1), 11(1), 11(2)Mussalman Wakf Validating Act, 1913 — Section 2Religious Endowments Act, 1863 — Section 5
High Courts17 Sept 1983
Surinder Kumar and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0048
High Courts16 Sept 1983
Gram Panchayat Nasrali Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 354 : (1984) PLJ 113 : (1986) RRR 486
High Courts16 Sept 1983
Dal Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0042
High Courts16 Sept 1983Dismissed
Dalip Singh alias Dipa Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) ACJ 340
Penal Code, 1860 (IPC) — Section 304A
High Courts16 Sept 1983Dismissed
Piara Singh and Others Vs Gian Kaur and Others
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0013
Motor Vehicles Act, 1988 — Regulation 7 10th Schedule
High Courts16 Sept 1983Dismissed
Gurdas Mal Vs Mst. Ambo and Others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 373
Workmens Compensation Act, 1923 — Section 2(1)
High Courts16 Sept 1983Dismissed
Balwant Singh and Another Vs Kuldip Singh
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0003
Transfer of Property Act, 1882 — Section 106
High Courts15 Sept 1983
Darshan Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0074
Land Acquisition Act, 1894 — Section 4
High Courts15 Sept 1983
Kaka Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0041
High Courts15 Sept 1983
M/S Industrial Cables (India) Ltd. Rajpura Vs The Presiding Officer (Shri H.S. Ahluwalia) Labour Court Patiala and Another
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0005
Constitution of India, 1950 — Article 226, 227
High Courts14 Sept 1983
Income Tax Officer, 'B' Ward and Another Vs Darshan Singh
Punjab And Haryana At Chandigarh · (1984) 38 CTR 292 : (1984) 150 ITR 580 : (1984) 1 RCR(Criminal) 210 : (1984) 17 TAXMAN 38
Income Tax Act, 1961 — Section 227, 292APenal Code, 1860 (IPC) — Section 193
High Courts14 Sept 1983
Sathi Roop Lal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1984 P&H 286 : (1984) 1 ILR (P&H) 481
Pension and Medical Facilities Regulation Act, 1977 — Section 3
High Courts14 Sept 1983
Mohinder Singh Vs Gurnam Kaur and ors.
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0073