High Courts06 Oct 1983
Jupiter General Insurance Co. Ltd. and Others Vs Balkishan and Another
Punjab And Haryana At Chandigarh · (1984) 1 ACC 82 : (1985) ACJ 77
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1983
915 judgments · page 11 of 46
High Courts06 Oct 1983Dismissed
Tara Singh Vs The Additional District Judge and Another
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 5
Constitution of India, 1950 — Article 233, 236Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4(1), 5, 7, 9, 9(1)
High Courts06 Oct 1983
Mankeshwar Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0063
High Courts06 Oct 1983
Gram Panchayat Nagar Sabha Dhur Vs Gurdev Kaur
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 334 : (1984) PLJ 120 : (1984) RRR 339
High Courts06 Oct 1983
Tara Singh Vs Additional District Judge, Ferozepur and Another
Punjab And Haryana At Chandigarh · AIR 1984 P&H 175 : (1984) 2 RCR(Rent) 148
Constitution of India, 1950 — Article 233, 236Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4(1), 5, 7, 9, 9(1)Punjab Courts Act, 1918 — Section 21
High Courts06 Oct 1983
Mahant Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 10 : (1984) PLJ 52 : (1984) RRR 256
High Courts06 Oct 1983
Kirpal Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0027
High Courts06 Oct 1983Dismissed
Bachan Kaur and Others Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (1984) ACJ 594
High Courts05 Oct 1983Dismissed
Bhagat Ram Vs Teja Singh
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0089
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5(1)
High Courts05 Oct 1983
Sat Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0060
High Courts05 Oct 1983
Bagh Singh and Others Vs The Special Land Acquisition Collector and Another
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 81
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Land Acquisition Act, 1894 — Section 18, 20, 21, 23, 26
High Courts05 Oct 1983Allowed
Punjab State Vs Swinder Singh
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 75
High Courts05 Oct 1983
Bagh Singh and Others Vs The Special Land Acquisition Collector, Jalandhar and Another
Punjab And Haryana At Chandigarh · AIR 1984 P&H 177
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Land Acquisition Act, 1894 — Section 18
High Courts05 Oct 1983Allowed
Kaur Singh Vs Balbir Kaur alias Heero
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0003
Hindu Marriage Act, 1955 — Section 9
High Courts04 Oct 1983
Ind Kaur etc Vs Nihal Kaur
Punjab And Haryana At Chandigarh · (1984) PLJ 229 : (1986) RRR 492
High Courts04 Oct 1983
Ganga Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) AICLR 92
High Courts04 Oct 1983Dismissed
Ram Dass Mahajan Vs Brahm Bhushan
Punjab And Haryana At Chandigarh · (1984) 1 RCR(Rent) 9
East Punjab Urban Rent Restriction Act, 1949 — Section 15
High Courts04 Oct 1983
Gram Panchayat Barkatkpur Vs Sadhu
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 70 : (1984) PLJ 472 : (1984) RRR 76
High Courts03 Oct 1983
Mehru Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0057
High Courts23 Sept 1983
Parkash Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) AICLR 60