High Courts06 Jul 1951Dismissed
Lal Singh and Others Vs Mehr Singh and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 139
Civil Procedure Code, 1908 (CPC) — Section 9Punjab Tenancy Act, 1887 — Section 39, 4, 77
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1951
283 judgments · page 8 of 15
High Courts04 Jul 1951
Parmeshwari Das Mehra and Sons Vs Firm Ram Chand Om Prakash and Another
Punjab And Haryana At Chandigarh · AIR 1952 P&H 34
Contract Act, 1872 — Section 13, 56
High Courts04 Jul 1951Dismissed
Ram Narain Vs Gokal Ram and others
Punjab And Haryana At Chandigarh · (1951) 07 P&H CK 0008
Registration Act, 1908 — Section 17(b), 49
High Courts03 Jul 1951Dismissed
Piari Lal and others Vs Jitindar Nath A.S.T.O. and Commr., Sales Tax, Patiala
Punjab And Haryana At Chandigarh · (1951) 07 P&H CK 0030
Constitution of India, 1950 — Article 226
High Courts03 Jul 1951
Ram Rakha Mal Vs Roda and Others
Punjab And Haryana At Chandigarh · AIR 1951 P&H 125
Limitation Act, 1963 — Article 148, 28Punjab Restitution of Mortgaged Lands Act, 1938 — Section 2 , 4
High Courts02 Jul 1951Allowed
The Union of India (UOI) Vs Ram Pershad and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 116
Defence of India Act, 1939 — Section 19Defence of India Rules, 1939 — Rule 75ALand Acquisition Act, 1894 — Section 23(1)
High Courts02 Jul 1951Allowed
Sohan Singh Vs Ram Nath
Punjab And Haryana At Chandigarh · AIR 1952 P&H 372
Administration of Evacuee Property Act, 1950 — Section 50(1)
High Courts29 Jun 1951Dismissed
Sawai Singh and Others Vs Ude Singh and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 79
High Courts28 Jun 1951Partly Allowed
Bachan Singh Vs Mt. Nand Kaur
Punjab And Haryana At Chandigarh · AIR 1953 P&H 200
High Courts22 Jun 1951
Fauja Singh Vs The State
Punjab And Haryana At Chandigarh · (1951) 06 P&H CK 0005
Criminal Procedure Code, 1898 (CrPC) — Section 106(3), 233, 234, 235, 236Penal Code, 1860 (IPC) — Section 302, 304, 324, 326
High Courts22 Jun 1951Dismissed
Bharpur Singh Vs Mallan Singh and others
Punjab And Haryana At Chandigarh · (1951) 06 P&H CK 0004
High Courts22 Jun 1951Dismissed
Parmeshwar Lal and Co. Vs Jai Narain
Punjab And Haryana At Chandigarh · AIR 1952 P&H 373
Arbitration Act, 1940 — Section 16(1), 39Evidence Act, 1872 — Section 115Partnership Act, 1932 — Section 19
High Courts21 Jun 1951
Associated Pictures Ltd. Vs The National Studios Ltd.
Punjab And Haryana At Chandigarh · (1951) 06 P&H CK 0037
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 44 Rule 1General Clauses Act, 1897 — Section 3General Clauses Rules, 1897 — Rule 1 , 2, 3, 4
High Courts21 Jun 1951Dismissed
Sardara Singh Vs Custodian Muslim Evacuee's Property and another
Punjab And Haryana At Chandigarh · (1951) 06 P&H CK 0003
Administration of Evacuee Property Act, 1950 — Section 12, 56Constitution of India, 1950 — Article 14, 226, 246
High Courts20 Jun 1951Dismissed
The Jupiter General Insurance Co. Ltd. Vs Rajagopalan and Another
Punjab And Haryana At Chandigarh · AIR 1952 P&H 9
Constitution of India, 1950 — Article 13(2), 19, 19(1), 19(5), 19(6)Insurance Act, 1938 — Section 52A, 52B, 52C, 52D, 52ESpecific Relief Act, 1877 — Section 45
High Courts20 Jun 1951Dismissed
Bagga Singh Vs Lal Chand
Punjab And Haryana At Chandigarh · (1951) 06 P&H CK 0012
Limitation Act, 1963 — Section 19
High Courts20 Jun 1951Allowed
Karam Chand Vs Hakam Singh and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 294
Punjab Relief of Indebtedness Act, 1934 — Section 14
High Courts20 Jun 1951Dismissed
Pyare and Others Vs Pyare and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 306
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11Punjab Tenancy Act, 1887 — Section 80
High Courts19 Jun 1951Dismissed
Chet Ram Vs Hardwari and Another
Punjab And Haryana At Chandigarh · AIR 1952 P&H 295
High Courts19 Jun 1951
RAM LAL KASHI RAM Vs COMMISSIONER OF EXCESS PROFITS TAX, DELHI.
Punjab And Haryana At Chandigarh · (1952) 22 ITR 68
Excess Profits Tax Act, 1940 — Section 21Income Tax Act, 1961 — Section 66(2)