High Courts21 Nov 1961

Tara Chand Vs The State and Another

Punjab And Haryana At Chandigarh · AIR 1962 P&H 555 : (1962) 1 ILR (P&H) 720

Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts17 Nov 1961Allowed

Jit Singh Rattan Singh Vs The State

Punjab And Haryana At Chandigarh · AIR 1963 P&H 143 : (1963) CriLJ 454 : (1962) 1 ILR (P&H) 841

Criminal Procedure Code, 1898 (CrPC) — Section 257, 257(2), 540, 544Punjab High Court Rules and Orders — Rule 1
High Courts11 Nov 1961Allowed

Chetu Ram Vs Asa Nand

Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 799

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 29East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts06 Nov 1961Dismissed

Madan Lal Sondhi Vs Jaggan Nath Puri

Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 676

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 19(2), 20, 4Saurashtra Rent Control Act, 1951 — Section 20