High Courts06 Jan 2009
Ram Gopal Vs Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 524 : (2009) 3 RCR(Civil) 616
Constitution of India, 1950 — Article 226Interest Act, 1978 — Section 2, 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 126 of 126
High Courts06 Jan 2009
Ami Chand and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 920
High Courts06 Jan 2009
Karnail Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 100 : (2009) 2 RCR(Civil) 649
High Courts06 Jan 2009
Nathi Singh Vs Mannu Khan and others
Punjab And Haryana At Chandigarh · (2009) 1 AICJ 663 : (2009) 2 RCR(Civil) 609
High Courts06 Jan 2009
Smt. Trishla Jain Vs Income Tax Commissioner
Punjab And Haryana At Chandigarh · (2009) 221 CTR 696 : (2009) 310 ITR 274 : (2009) 177 TAXMAN 74
Income Tax Act, 1961 — Section 10, 115C, 115O, 195, 5
High Courts06 Jan 2009Dismissed
State of Haryana and Others Vs Sudesh
Punjab And Haryana At Chandigarh · (2009) 3 PLR 636
High Courts06 Jan 2009Dismissed
Bhartia Cutler Hammer Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2009) 2 LLJ 634 : (2009) 1 SLR 753
High Courts06 Jan 2009Dismissed
Milap Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) CriLJ 1277
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 304
High Courts06 Jan 2009Dismissed
Krishan Lal and Others Vs Ram Chand and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 809 : (2009) 2 RCR(Civil) 108
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24
High Courts06 Jan 2009Dismissed
Roshan Lal Vs Central Administrative Tribunal, Chandigarh Bench and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 493 : (2009) 4 SLR 310
Constitution of India, 1950 — Article 14, 16, 226