High Courts08 Jan 2009Dismissed
State of Haryana Vs Munesh @ Chhotania
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 170
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 363
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 125 of 126
High Courts07 Jan 2009Allowed
Ajmer Singh alias Rana Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 32
Penal Code, 1860 (IPC) — Section 302, 392
High Courts07 Jan 2009Dismissed
Surinder Singh Vs Punjab Wakf Board and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 144 : (2010) 1 RCR(Rent) 144
Waqf Act, 1995 — Section 3(r), 83, 85, 89
High Courts07 Jan 2009
Karnail Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 910
High Courts07 Jan 2009Allowed
Gurlal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 01 P&H CK 0188
Penal Code, 1860 (IPC) — Section 420
High Courts07 Jan 2009Allowed
Varinder Mohan Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 794 : (2009) 3 RCR(Criminal) 100
Criminal Procedure Code, 1973 (CrPC) — Section 182, 482Penal Code, 1860 (IPC) — Section 182
High Courts07 Jan 2009
Ladu Ram Vs The Commissioner, Hisar Division and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 99 : (2009) 1 RCR(Civil) 747
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7, 7(1)
High Courts07 Jan 2009
Rajrup and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 01 P&H CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 323, 325, 34
High Courts07 Jan 2009
Bachan Singh and Others Vs The District Development and Panchayat Officer-cum-Collector and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 94 : (2009) 1 RCR(Civil) 769
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 5
High Courts07 Jan 2009Dismissed
Delux Enterprisers Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 21 VST 258
Punjab Value Added Tax Act, 2005 — Section 68
High Courts07 Jan 2009Dismissed
Madhu Behal and Another Vs Rishi Kumar and Another
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 110 : (2009) 3 PLR 628 : (2009) 3 RCR(Civil) 630
High Courts07 Jan 2009
Arun Kumar and others Vs Lal Chand and others
Punjab And Haryana At Chandigarh · (2009) 1 ICC 526 : (2009) 5 RCR(Civil) 805
High Courts07 Jan 2009
Gurpreet Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 1 ICC 524 : (2009) 5 RCR(Civil) 803
High Courts07 Jan 2009Dismissed
Gian Singh Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 571 : (2009) 2 RCR(Civil) 34
Punjab Land Revenue Act, 1887 — Section 16
High Courts07 Jan 2009Allowed
Darshan Singh and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) CriLJ 1283 : (2009) 5 RCR(Criminal) 825
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 376
High Courts07 Jan 2009Allowed
Shamsher Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 642
Penal Code, 1860 (IPC) — Section 307
High Courts06 Jan 2009Dismissed
Commissioner of Wealth Tax Vs Satinder Kumar Leekha
Punjab And Haryana At Chandigarh · (2009) 01 P&H CK 0246
High Courts06 Jan 2009Allowed
Akash Ganga and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 782 : (2009) 2 RCR(Civil) 652
High Courts06 Jan 2009
Malkiat Singh Dhaliwal Vs Manpreet Kaur Dhaliwal and Another
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 903
Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 200, 202, 202(2), 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)
High Courts06 Jan 2009Allowed
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 01 P&H CK 0198
Penal Code, 1860 (IPC) — Section 366A