High Courts13 Jan 2009Dismissed

Amarjit Singh Vs Rajwant Singh

Punjab And Haryana At Chandigarh · (2011) 7 RCR(Civil) 1172

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Specific Relief Act, 1963 — Section 28
High Courts12 Jan 2009Allowed

Nachhatro alias Asha Kumari Vs Naib Singh

Punjab And Haryana At Chandigarh · (2010) 1 DMC 173 : (2009) 156 PLR 517 : (2009) 3 RCR(Civil) 620

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 23, 9Penal Code, 1860 (IPC) — Section 498A