High Courts14 Jan 2009Dismissed

Nathu Ram Vs Smt. Ratni

Punjab And Haryana At Chandigarh · (2010) 1 DMC 209 : (2009) 154 PLR 577 : (2009) 2 RCR(Civil) 115

Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts14 Jan 2009

Smt. Lata Vs Neeraj Pawar

Punjab And Haryana At Chandigarh · (2009) 2 CivCC 373 : (2010) 1 DMC 540 : (2009) 154 PLR 239 : (2009) 1 RCR(Civil) 872

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 11, 12, 13, 24, 25