High Courts19 Jan 2009
Raj Paul and Brothers Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 251 ELT 29 : (2009) 23 VST 389
Punjab General Sales Tax Act, 1948 — Section 22(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 120 of 126
High Courts19 Jan 2009
Phool Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 4 PLR 4102 : (2010) 3 RCR(Civil) 497
Punjab Land Revenue (Lambardari) Rules, 1908 — Rule 14
High Courts19 Jan 2009
Sube Singh Vs Batheri Devi
Punjab And Haryana At Chandigarh · (2009) 4 ICC 42 : (2010) 7 RCR(Civil) 2957
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Jan 2009Dismissed
Uhbvnl and Others Vs Brijesh Kumar Garg
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 177 : (2009) 3 PLR 631 : (2009) 2 RCR(Civil) 799
High Courts19 Jan 2009
Chanan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 283
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts19 Jan 2009
Chandan Singh Vs Virender Raj and others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 207 : (2009) 5 RCR(Civil) 731
High Courts19 Jan 2009Allowed
Gurcharan Singh Vs Punjab State Cooperative Supply and Marketing Federation Limited (Markfed) and Another
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 152
High Courts19 Jan 2009Dismissed
Sanjay Lata @ Sanju Vs Amrit Gautam and Others
Punjab And Haryana At Chandigarh · (2009) 28 CriminalCC 962 : (2009) 2 RCR(Criminal) 255
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts16 Jan 2009Allowed
Jagdish and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 851
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts16 Jan 2009
Ritu and Another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 872
Penal Code, 1860 (IPC) — Section 34, 365
High Courts16 Jan 2009Allowed
General Manager, Haryana Roadways Vs Hawa Singh and Another
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 482 : (2009) 4 SLR 366
Constitution of India, 1950 — Article 311, 311(2)Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 7, 7(1), 7(2)Penal Code, 1860 (IPC) — Section 304, 337
High Courts16 Jan 2009Allowed
A.A. Enterprises Vs Er. J.S. Sekhon, Purchase Officer-V, PSEB and Another
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 49 : (2009) 154 PLR 387
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts16 Jan 2009
In Re: Punjab Tractors Ltd.
Punjab And Haryana At Chandigarh · (2009) 91 SCL 9
COMPANIES ACT, 1956 — Section 235, 236, 237, 238, 239
High Courts16 Jan 2009
Dharamjit Singh etc. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) CriLJ 1641
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304
High Courts16 Jan 2009
Commissioner of Income Tax Vs Ajmer Singh
Punjab And Haryana At Chandigarh · (2009) 310 ITR 211
Income Tax Act, 1961 — Section 143, 148
High Courts16 Jan 2009
In Re: Mohta Bearings Ltd.
Punjab And Haryana At Chandigarh · (2009) 91 SCL 17
COMPANIES ACT, 1956 — Section 391, 392, 393, 394
High Courts16 Jan 2009
Hamek Singh Vs Bachan Kaur
Punjab And Haryana At Chandigarh · (2009) 2 ICC 160 : (2010) 7 RCR(Civil) 287
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13
High Courts16 Jan 2009Dismissed
Mukhtiar Singh Vs Balwinder Singh and Another
Punjab And Haryana At Chandigarh · (2009) 3 PLR 634 : (2009) 2 RCR(Civil) 113
Registration Act, 1908 — Section 17
High Courts16 Jan 2009Allowed
Jasbir Singh Vs Jalandhar Ex-Servicemen M/T Cooperative Ltd.
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 529 : (2009) 3 PLR 657 : (2009) 4 RCR(Civil) 377
High Courts16 Jan 2009
Commissioner of Income Tax Vs Sanjeev Kumar Jain
Punjab And Haryana At Chandigarh · (2009) 310 ITR 178 : (2009) 183 TAXMAN 371
Income Tax Act, 1961 — Section 143, 147