High Courts22 Jan 2009
Ram Sarup Vs Lakhpat Singh and Others
Punjab And Haryana At Chandigarh · (2010) ACJ 1274 : (2009) 3 PLR 633
Motor Vehicles Act, 1988 — Section 140, 163A, 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 118 of 126
High Courts22 Jan 2009Dismissed
DHTC (India) Limited Vs The New India Assurance Company Ltd. and Others
Punjab And Haryana At Chandigarh · (2010) ACJ 1031 : (2009) 3 PLR 690 : (2010) 1 RCR(Civil) 555
High Courts22 Jan 2009
IFCI Ltd. Vs Punjab Wireless System Ltd.
Punjab And Haryana At Chandigarh · (2009) 151 CompCas 523 : (2009) 4 CompLJ 167 : (2009) 154 PLR 569 : (2009) 92 SCL 96
High Courts22 Jan 2009
Union of India (UOI) Vs Punjab Wireless Systems Ltd.
Punjab And Haryana At Chandigarh · (2009) 149 CompCas 733 : (2009) 154 PLR 324 : (2009) 91 SCL 127
COMPANIES ACT, 1956 — Section 529A, 530Customs Act, 1962 — Section 142
High Courts22 Jan 2009Dismissed
J.C. Engineers P. Ltd. Vs Kay Iron Works P. Ltd. and Another
Punjab And Haryana At Chandigarh · (2009) 148 CompCas 485 : (2009) 3 CompLJ 191 : (2009) 92 SCL 111
COMPANIES ACT, 1956 — Section 483
High Courts22 Jan 2009Dismissed
Vikram Vs Gian Singh and Others
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 664 : (2009) 154 PLR 130 : (2010) 7 RCR(Civil) 486
Civil Procedure Code, 1908 (CPC) — Section 11, 151
High Courts22 Jan 2009Dismissed
State of Haryana etc. Vs Sandeep Kumar etc.
Punjab And Haryana At Chandigarh · (2009) CriLJ 3507 : (2011) 7 RCR(Criminal) 1324
Criminal Procedure Code, 1973 (CrPC) — Section 173, 293, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 50, 54Penal Code, 1860 (IPC) — Section 467, 471
High Courts22 Jan 2009Allowed
Rakesh Kumar and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 565
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
High Courts22 Jan 2009Allowed
Bhim Singh and others Vs The State of Haryana and other
Punjab And Haryana At Chandigarh · (2009) 30 CriminalCC 49 : (2009) 2 RCR(Criminal) 558
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts21 Jan 2009Dismissed
Rajinder Kaur Vs Kuldeep Sigh
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 114
Hindu Marriage Act, 1955 — Section 24
High Courts21 Jan 2009Allowed
Paramjit Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 386
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts21 Jan 2009
Punjab State Electricity Board and others Vs Maya Devi and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 816
Penal Code, 1860 (IPC) — Section 304
High Courts21 Jan 2009Dismissed
Regional Provident Fund Commissioner Vs Gurnam Singh and Others
Punjab And Haryana At Chandigarh · (2009) 3 LLJ 33 : (2009) 3 RCR(Civil) 554 : (2009) 7 SLR 463
High Courts21 Jan 2009Allowed
Shri Jai Singh Vs Sardar Singh and Others
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 702 : (2009) 154 PLR 125 : (2009) 5 RCR(Civil) 723
Civil Procedure Code, 1908 (CPC) — Section 152, 23, 28
High Courts21 Jan 2009
Vidya Devi Vs Shruti Choudhry and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 751
High Courts21 Jan 2009
Hargobind Singh Vs Revenue Commissioner, Gurgaon & Others (s)
Punjab And Haryana At Chandigarh · (2009) 3 PLR 134 : (2009) 2 RCR(Civil) 502
High Courts21 Jan 2009
In Re: Altos India Ltd. (in liquidation)
Punjab And Haryana At Chandigarh · (2010) 154 CompCas 217 : (2009) 91 SCL 83
High Courts21 Jan 2009Dismissed
Adhishwar Parshad Jain and Another Vs Inder Parkash and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 615 : (2009) 3 RCR(Civil) 623 : (2009) 1 RCR(Rent) 506
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts21 Jan 2009
Mohd. Shabbir @ Sheebu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 785
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B
High Courts21 Jan 2009
Sqn. Ldr. Gurdial Singh etc. Vs Narinderpal Singh etc.
Punjab And Haryana At Chandigarh · (2009) 154 PLR 134 : (2009) 3 RCR(Civil) 644 : (2009) 1 RCR(Rent) 518