High Courts21 Jan 2009Dismissed
State of Haryana Vs Buta Singh
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 873
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 119 of 126
High Courts20 Jan 2009Dismissed
State of Haryana Vs Satish Kumar
Punjab And Haryana At Chandigarh · (2009) 28 CriminalCC 374
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts20 Jan 2009
Kulwinder Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 784
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 31
High Courts20 Jan 2009
Raja Malwinder Singh Vs CWT Tax and Another
Punjab And Haryana At Chandigarh · (2011) 334 ITR 115 : (2013) 212 TAXMAN 17
High Courts20 Jan 2009Dismissed
Balwinder Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 684 : (2009) 2 RCR(Civil) 176
Civil Procedure Code, 1908 (CPC) — Section 35ASpecific Relief Act, 1963 — Section 38
High Courts20 Jan 2009Dismissed
Ganesh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) CriLJ 1652
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts20 Jan 2009
Sona Knitwears Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 26 VST 262
Punjab General Sales Tax Act, 1948 — Section 5(2)(a)(ii)
High Courts20 Jan 2009Dismissed
Yash Pal Goel Vs Commissioner of Income Tax (Appeals)
Punjab And Haryana At Chandigarh · (2009) 224 CTR 315 : (2009) 310 ITR 75 : (2009) 181 TAXMAN 175
Income Tax Act, 1961 — Section 131, 143, 148, 68
High Courts20 Jan 2009Dismissed
Commissioner of Income Tax Vs Majestic Auto Ltd.
Punjab And Haryana At Chandigarh · (2009) 222 CTR 417 : (2009) 310 ITR 90 : (2009) 178 TAXMAN 148
Income Tax Act, 1961 — Section 288, 35D, 36
High Courts20 Jan 2009Dismissed
Vijay Kumar and Others Vs Ishri Devi and Others
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 421 : (2009) 3 PLR 604 : (2009) 1 RCR(Rent) 224
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(ii)(b)
High Courts20 Jan 2009
Gurmeet Kaur Batth Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 123 : (2009) 154 PLR 250 : (2009) 1 RCR(Civil) 935 : (2009) 1 RCR(Criminal) 974 : (2009) 5 SLR 791
Constitution of India, 1950 — Article 226, 32Guardians and Wards Act, 1890 — Section 7
High Courts20 Jan 2009Dismissed
Darshan Kumar Vs State Bank of India and Another
Punjab And Haryana At Chandigarh · (2009) 3 PLR 688
Banking Regulation Act, 1949 — Section 21A
High Courts20 Jan 2009Allowed
Tirlochan Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 228 CTR 390 : (2009) 316 ITR 39 : (2009) 180 TAXMAN 640
Income Tax Act, 1961 — Section 10, 143, 144, 148, 171
High Courts20 Jan 2009Dismissed
Ajay Kashyap Vs Smt. Mohini Nijhawan
Punjab And Haryana At Chandigarh · (2009) 3 PLR 668 : (2009) 2 RCR(Rent) 590
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 111
High Courts20 Jan 2009Dismissed
Ram Lal and Another Vs Santosh Kumar Puri
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 94 : (2009) 154 PLR 552 : (2009) 3 RCR(Civil) 303 : (2009) 2 RCR(Rent) 1
High Courts20 Jan 2009Dismissed
Balwinder Kaur Vs Surjeet Singh
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 145 : (2009) 2 DMC 747 : (2009) 154 PLR 805 : (2009) 2 RCR(Civil) 74
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 494, 497
High Courts20 Jan 2009Allowed
Bhagwan Bai Vs Chiranji Lal and Another
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 139 : (2010) 1 ILR (P&H) 521 : (2009) 154 PLR 363 : (2009) 5 RCR(Civil) 787
Transfer of Property Act, 1882 — Section 52, 53A
High Courts20 Jan 2009Dismissed
Simarjeet Kaur Vs Parampreet Singh
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 441 : (2009) 2 RCR(Civil) 49
Hindu Marriage Act, 1955 — Section 13
High Courts20 Jan 2009Dismissed
K.C. Narwal, SDO (Operation) H.H.B.V.N. Vs Jagdish Chander, proprieter, Friends Poultry Farms, V.P.O. Barwala, Dist. Panchkula
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 103
Penal Code, 1860 (IPC) — Section 500, 506
High Courts19 Jan 2009Dismissed
Sanjay Lata @ Sanju Vs Amrit Gautam
Punjab And Haryana At Chandigarh · (2009) 28 CriminalCC 962
Penal Code, 1860 (IPC) — Section 302, 498A