High Courts09 Jan 2009
Prem Chand Manchanda and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 767
Constitution of India, 1950 — Article 39
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 124 of 126
High Courts09 Jan 2009
Commissioner of Gift Tax Vs Ripan Kumar
Punjab And Haryana At Chandigarh · (2009) 221 CTR 571 : (2009) 311 ITR 157
High Courts09 Jan 2009
Balwant Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 32
High Courts09 Jan 2009
Veena Sharma Vs Vasdev Sharma
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 759
High Courts09 Jan 2009Dismissed
Ram Sanjeevan and Others Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2009) 2 LLJ 630 : (2009) 1 RCR(Civil) 692 : (2009) 2 SLR 120
Industrial Disputes Act, 1947 — Section 33, 33A
High Courts09 Jan 2009Dismissed
Raj Kumar Verma and Others Vs Surinder Singh and Another
Punjab And Haryana At Chandigarh · (2009) 3 PLR 670
High Courts09 Jan 2009Dismissed
State of Haryana Vs Mange Ram
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 781
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)
High Courts08 Jan 2009
Sushil Kumar and another Vs Haryana Urban Development Authority and another
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 342
High Courts08 Jan 2009Dismissed
Raju Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 174
Penal Code, 1860 (IPC) — Section 302
High Courts08 Jan 2009
Gurdip Singh Vs Mangal Singh and other
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 648
High Courts08 Jan 2009
Krishna Light Centre Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 29 VST 91
Punjab General Sales Tax Act, 1948 — Entry 17 Schedule A
High Courts08 Jan 2009Dismissed
State of Punjab and Another Vs City Petro
Punjab And Haryana At Chandigarh · (2009) 21 VST 353
Punjab Value Added Tax Act, 2005 — Section 13, 14, 2, 21, 45
High Courts08 Jan 2009Allowed
Harpreet Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 153 PLR 430 : (2009) 2 RCR(Civil) 771 : (2010) 3 SLR 647
Constitution of India, 1950 — Article 226
High Courts08 Jan 2009
Maya Devi Vs Tarlochan Singh Cheema
Punjab And Haryana At Chandigarh · (2009) 2 ICC 28 : (2010) 7 RCR(Civil) 279
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Jan 2009
Chatter Singh & Ors. Vs Zile Singh & Ors.
Punjab And Haryana At Chandigarh · (2002) ACJ 125 : (2009) 5 RCR(Civil) 903 : (2002) 2 TAC 493
High Courts08 Jan 2009
Mukesh Kundu Vs Anita and another
Punjab And Haryana At Chandigarh · (2009) 1 Marr.LJ 143 : (2009) 5 RCR(Civil) 721
High Courts08 Jan 2009Dismissed
Raunaq Ram Vs Gopal Dass and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 723
High Courts08 Jan 2009
Jiwan Coach Builders Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 28 VST 196
Punjab General Sales Tax Act, 1948 — Section 22(2)(b)
High Courts08 Jan 2009Allowed
Smt. Shashi Jain Vs Dy. Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 01 P&H CK 0048
Income Tax Act, 1961 — Section 274
High Courts08 Jan 2009
Gurmukh Singh and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 876
Constitution of India, 1950 — Article 31AEast Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14, 18, 18(3), 22, 23AEast Punjab Holdings (Consolidation and Prevention of Fragmentation) Rules, 1949 — Rule 16, 16H, 3(2), 3(2), 5