High Courts03 Dec 2009Dismissed
Commissioner of Central Excise Vs Modi Sales
Punjab And Haryana At Chandigarh · (2010) 253 ELT 782
Central Excises and Salt Act, 1944 — Section 35G
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 7 of 126
High Courts03 Dec 2009Dismissed
Commissioner of Income Tax Vs Prem Narain Bhatia
Punjab And Haryana At Chandigarh · (2010) 195 TAXMAN 152
Income Tax Act, 1961 — Section 260ATransfer of Property Act, 1882 — Section 53A
High Courts03 Dec 2009Dismissed
State of Haryana Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2010) 255 ELT 74
Central Excises and Salt Act, 1944 — Section 35G
High Courts03 Dec 2009Dismissed
Manav Rachna International University and others Vs Jitendra Chaudhary
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 402 : (2010) 1 RCR(Criminal) 190
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151
High Courts03 Dec 2009Allowed
Jai Parkash Vs Ram Narain
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 794 : (2010) 1 RCR(Civil) 97202
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 18Punjab Gram Panchayat Act, 1952 — Section 3Punjab Village Common Lands (Regulation) Act, 1961 — Section 13B, 2(4), 7
High Courts02 Dec 2009Dismissed
Parveen Kumar and Others Vs Smt. Baljinder Kaur and Others
Punjab And Haryana At Chandigarh · AIR 2010 P&H 40
Transfer of Property Act, 1882 — Section 53A
High Courts02 Dec 2009
Glass Palace Vs Induslnd Bank Ltd. and Another
Punjab And Haryana At Chandigarh · (2010) 157 PLR 450
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)Constitution of India, 1950 — Article 227
High Courts02 Dec 2009Dismissed
Commissioner of Income Tax Vs Smt. Sita Devi Juneja
Punjab And Haryana At Chandigarh · (2010) 325 ITR 593 : (2010) 187 TAXMAN 96
Income Tax Act, 1961 — Section 260A
High Courts02 Dec 2009
Susham Singla Vs M/s.Jagtumal Murari Lal
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 67102
Arbitration and Conciliation Act, 1996 — Section 9
High Courts02 Dec 2009
Surinder Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 793
Punjab Co-operative Societies Act, 1961 — Section 17, 18
High Courts02 Dec 2009Dismissed
Prem Kumar Handa Vs National Housing Bank and Another
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 745 : (2010) 157 PLR 452 : (2010) 1 RCR(Civil) 500
Constitution of India, 1950 — Article 226, 227
High Courts02 Dec 2009Dismissed
Commissioner of Income Tax Vs GP International Ltd.
Punjab And Haryana At Chandigarh · (2010) 229 CTR 86 : (2010) 325 ITR 25 : (2010) 186 TAXMAN 229
Income Tax Act, 1961 — Section 133(6), 143(3), 225, 250, 260A
High Courts02 Dec 2009Dismissed
Mohinder Singh Vs Pala Ram and Others
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 279 : (2010) 158 PLR 292 : (2010) 1 RCR(Civil) 750
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11(B)
High Courts02 Dec 2009Allowed
Shallu Vs Rahul Nahar
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 741
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 9
High Courts02 Dec 2009Allowed
Beera Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 384
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts01 Dec 2009Dismissed
Asstt. Executive Engineer, PCC Poles Vs Commr. of C. Ex.
Punjab And Haryana At Chandigarh · (2010) 258 ELT 46
Central Excise Rules, 1944 — Rule 173CCentral Excises and Salt Act, 1944 — Section 11B, 35H
High Courts01 Dec 2009Dismissed
Harbhagwan Sawhney Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 140
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts01 Dec 2009Allowed
Pepsu Road Transport Corporation Vs Sewa Singh and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 134
High Courts01 Dec 2009
Mohinder Singh Vs Shamsher Singh
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 656 : (2010) 2 RCR(Civil) 505
Punjab Consolidation Act, 1948 — Section 42
High Courts01 Dec 2009
Smt. Birma Jayani and Another Vs Bhal Singh and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 147 : (2010) 5 RCR(Civil) 599
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 17(1)(b)