High Courts13 Jan 1992
Shyam Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 24 : (1992) 3 RCR(Criminal) 174
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1992
1,231 judgments · page 61 of 62
High Courts13 Jan 1992
Fatta Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 184
High Courts13 Jan 1992Dismissed
Mohan Singh and Others Vs Lachhman Singh
Punjab And Haryana At Chandigarh · (1993) 103 PLR 643
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts12 Jan 1992
Harbans Lal and anr. Vs Rama Rani .
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 512 : (1992) 1 RCR(Criminal) 682
High Courts12 Jan 1992Allowed
Mrs. Sushma Bawa Vs Ravinder Nath
Punjab And Haryana At Chandigarh · (1992) 1 DMC 455 : (1992) 101 PLR 553
Hindu Marriage Act, 1955 — Section 24
High Courts11 Jan 1992
State of Haryana Vs Girdhari Lal
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 298 : (1992) 3 RCR(Criminal) 207
High Courts10 Jan 1992
INCOME TAX OFFICER Vs AHUJA POULTRY FARM and Others
Punjab And Haryana At Chandigarh · (1992) 103 CTR 365
Income Tax Act, 1961 — Section 276C
High Courts10 Jan 1992
Mohinder Singh Vs State Transport Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (1992) 1 ACC 553
Constitution of India, 1950 — Article 226
High Courts10 Jan 1992
Ram Lubhaya Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 523 : (1992) 1 RCR(Criminal) 472
High Courts10 Jan 1992
Pritam Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 249 : (1992) 3 RCR(Criminal) 139
High Courts10 Jan 1992
Jit Singh Vs Jasbir Kaur
Punjab And Haryana At Chandigarh · (1992) 101 PLR 305
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 11, 24
High Courts09 Jan 1992
Jalandhar Improvement Trust Vs Daljinder Singh
Punjab And Haryana At Chandigarh · (1992) PLJ 520 : (1993) 1 RRR 320
High Courts09 Jan 1992
Satyavir Singh Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 517 : (1992) 1 RCR(Criminal) 542
High Courts09 Jan 1992
Jawahar Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 Crimes 5 : (1992) 1 RCR(Criminal) 664
High Courts09 Jan 1992Allowed
Raj Kumari Vs Dr. Krishna and Another
Punjab And Haryana At Chandigarh · (1992) 101 PLR 680 : (1992) 1 RCR(Rent) 423
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts09 Jan 1992Dismissed
Banarsi Dass Vs Municipal Committee Kurali
Punjab And Haryana At Chandigarh · (1993) 103 PLR 195
Punjab Municipal Act, 1911 — Section 74
High Courts09 Jan 1992Dismissed
Manjit Singh Khattra, Principal, G.H.G. Khalsa College Vs A.S. Bedi, Principal, S.D. College and Others
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 29
Conduct of Elections Rules, 1961 — Rule 37A, 73, 73(2)Punjab University Calendar Regulations — Regulation 17, 36, 37
High Courts09 Jan 1992
Sh. Sahib Ram Vs Haryana State and others
Punjab And Haryana At Chandigarh · (1992) 2 LJR 723 : (1992) PLJ 68 : (1992) 2 RRR 141
High Courts08 Jan 1992
Zakir Hussain Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 529 : (1992) 1 RCR(Criminal) 404
High Courts08 Jan 1992
Devi Ditta Vs The Gram Panchayat Umri and others
Punjab And Haryana At Chandigarh · AIR 1993 P&H 63
Punjab Village Common Lands (Regulation) Act, 1961 — Section 15, 5, 7, 7(2)Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 12