High Courts19 Jan 1992
State of Punjab and Another Vs Baj Singh and Another
Punjab And Haryana At Chandigarh · (1993) 2 LJR 72 : (1993) PLJ 310 : (1993) 2 RRR 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1992
1,231 judgments · page 59 of 62
High Courts17 Jan 1992Allowed
Lachi Ram Vs The State of Haryana etc.
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 86
High Courts17 Jan 1992
Shama Singh Vs Mahlo Bibi
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 398
High Courts17 Jan 1992
Sampuran Singh Vs Jarnail Singh and anr.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 520 : (1992) 1 RCR(Criminal) 543
High Courts17 Jan 1992
Joginder Singh Vs Inspector General, Prisons Haryana
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 319 : (1992) 2 RCR(Criminal) 36
High Courts17 Jan 1992
Balbir Singh alias Bira Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 546 : (1992) 3 RCR(Criminal) 51
High Courts17 Jan 1992
Sh. Lachhi Ram Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1992 P&H 165
Constitution of India, 1950 — Article 226
High Courts17 Jan 1992Allowed
Krishan Kumar Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1992) 101 PLR 607
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts17 Jan 1992
Suman Kumar Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 363
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 115
High Courts17 Jan 1992
Hakam Singh Vs Baldev Singh
Punjab And Haryana At Chandigarh · (1992) 2 LJR 612 : (1992) PLJ 300 : (1993) 1 RRR 5
High Courts16 Jan 1992Dismissed
Kanwar Bhan and Others Vs Karam Narain
Punjab And Haryana At Chandigarh · (1992) 101 PLR 554 : (1992) 1 RCR(Rent) 537
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15
High Courts16 Jan 1992
The Faculty Association, Post Graduate Institute of Medical Education and Research, Chandigargh and others Vs The Union of India and others
Punjab And Haryana At Chandigarh · AIR 1993 P&H 46 : (1992) 2 RCR(Civil) 531
Constitution of India, 1950 — Article 14, 15, 226Post-Graduate Institute of Medical Education and Research, Chandigarh Regulations, 1967 — Rule 27
High Courts16 Jan 1992
Gurnam Singh Vs State of Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1992) 2 Crimes 64 : (1992) 1 RCR(Criminal) 661
High Courts16 Jan 1992
Kuldip Singh Vs State Union Territory Chandigarh
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 532 : (1992) 2 RCR(Criminal) 88
High Courts16 Jan 1992Allowed
Ravinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 313
Punjab Civil Services (Judicial Branch) Rules, 1951 — Rule 7, 8
High Courts16 Jan 1992Allowed
Chameli Devi and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 106
Motor Vehicles Act, 1939 — Section 110A, 110CC
High Courts16 Jan 1992
Binpalka Co-operative Agricultural Service Society Ltd. Vs Commissioner(Appeals), Jalandhar Division
Punjab And Haryana At Chandigarh · (1993) PLJ 20 : (1993) 2 RRR 1 : (1992) 3 SCT 395
High Courts15 Jan 1992
Subash Chander Kapoor Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1993) 1 CurLJ 366 : (1993) 3 LJR 270 : (1993) PLJ 36 : (1993) 1 RRR 583
High Courts15 Jan 1992
Montari Industries Limited and anr. Vs State of Punjab through Insecticide Inspector (Enforcement) and ors.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 491 : (1992) 1 RCR(Criminal) 557
High Courts15 Jan 1992
Montari Industries Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 01 P&H CK 0110