High Courts21 Jan 1992Allowed
Smt. Sunder Vs Rameshwar Dass and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 520
Motor Vehicles Act, 1939 — Section 110CC
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1992
1,231 judgments · page 58 of 62
High Courts21 Jan 1992
Mrs. Swaran Kaur Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1992) ACJ 790 : (1992) 101 PLR 579
Constitution of India, 1950 — Article 226, 227
High Courts21 Jan 1992Allowed
Rawel Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 447
Constitution of India, 1950 — Article 227Payment of Wages Act, 1936 — Section 15(2)
High Courts21 Jan 1992Allowed
Nand Lal Vs Inderjit and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 9
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 47
High Courts21 Jan 1992Dismissed
Karam Chand and Others Vs Jaswant Rai and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 133
Administration of Evacuee Property Act, 1950 — Section 46
High Courts20 Jan 1992
Punjab Oil Mills Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 287
Punjab General Sales Tax Act, 1948 — Section 11A, 4B
High Courts20 Jan 1992Dismissed
State of Punjab and Another Vs Shri Lakh Ram Saini Formerly Accountant, Department of Agriculture
Punjab And Haryana At Chandigarh · (1992) 101 PLR 597
Limitation Act, 1963 — Section 3Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 3
High Courts20 Jan 1992Dismissed
Harbans Singh Vs Sadhu Singh and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 455
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts20 Jan 1992
Birendra Steel Industries Vs Presto Steel Company
Punjab And Haryana At Chandigarh · (1992) 101 PLR 673
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115State Financial Corporations Act, 1951 — Section 29
High Courts20 Jan 1992
Ranjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 707 : (1992) 2 RCR(Criminal) 70
High Courts20 Jan 1992
Ram Jatan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 592
High Courts20 Jan 1992
Iqbal Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 540 : (1992) 1 RCR(Criminal) 500
High Courts20 Jan 1992
Income Tax Officer Vs B.B. Mittal and Others
Punjab And Haryana At Chandigarh · (1993) 113 CTR 229 : (1993) 199 ITR 805 : (1992) 2 RCR(Criminal) 413
Income Tax Act, 1961 — Section 276C, 277Penal Code, 1860 (IPC) — Section 193, 196
High Courts20 Jan 1992
Tar Balbir Singh Vs Union of India and anr.
Punjab And Haryana At Chandigarh · (1992) 2 Crimes 394 : (1992) 3 RCR(Criminal) 210
High Courts20 Jan 1992Allowed
Sinnu Vs Smt. Pali and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 378
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 65
High Courts20 Jan 1992Allowed
Satya Devi Vs Ram Parkash and Another
Punjab And Haryana At Chandigarh · (1992) 101 PLR 618
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts20 Jan 1992Allowed
Balbir Singh Vs Rameshwar Dass, Driver, Haryana Roadways and Others
Punjab And Haryana At Chandigarh · (1992) ACJ 676 : (1992) 101 PLR 497
Motor Vehicles Act, 1939 — Section 110A, 110CC
High Courts20 Jan 1992
Prithi Raj Vs The Superintending Canal Officer and Another
Punjab And Haryana At Chandigarh · (1992) 101 PLR 473
Constitution of India, 1950 — Article 225, 227Northern India Canal and Drainage Act, 1873 — Section 30A
High Courts20 Jan 1992
Sucha Singh and Others Vs Smt. Jamna and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 626
Limitation Act, 1963 — Section 12
High Courts20 Jan 1992Dismissed
Prem Singh and Others Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 370
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 4, 4(1), 6(1)