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Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 5 of 150

High Courts15 Dec 2018Allowed

Kuldeep And Another Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0095

Indian Penal Code, 1860 — Section 34, 109, 201, 120B, 302Code of Criminal Procedure, 1973 — Section 161, 164, 313, 357Evidence Act, 1872 — Section 24, 25, 26
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High Courts14 Dec 2018Dismissed

Joginder Singh Vs Tara Singh And Others

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0196

Registration Act, 1908 — Section 17, 17(1)(e), 49Transfer of Property Act, 1882 — Section 17Evidence Act, 1872 — Section 90
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High Courts14 Dec 2018Dismissed

Virender Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0152

Code of Criminal Procedure, 1973 — Section 173, 327, 313Indian Penal Code, 1860 — Section 354, 377Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(xi)
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High Courts14 Dec 2018Allowed

Ajit Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0094

Indian Penal Code, 1860 — Section 120B, 302, 406, 460Arms Act, 1959 — Section 25Code of Criminal Procedure, 1973 — Section 313
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High Courts14 Dec 2018Dismissed

State Of Haryana Vs Brahmjeet

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0093

Indian Penal Code, 1860 — Section 304B, 406, 498ACode of Criminal Procedure, 1973 — Section 313
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High Courts14 Dec 2018Dismissed

Brahmjeet Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0092

Indian Penal Code, 1860 — Section 304B, 406, 498ACode of Criminal Procedure, 1973 — Section 313
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High Courts14 Dec 2018Allowed

Raj Kala And Others Vs Ram Pal And Others

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0091

Motor Vehicles Act, 1988 — Section 166Indian Penal Code, 1860 — Section 279, 304A, 338Code of Criminal Procedure, 1973 — Section 173
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High Courts13 Dec 2018Allowed

Balraj Vs Rajbir Singh And Others

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0221

Punjab Village Common Land Act, 1961 — Section 7Code of Civil Procedure, 1908 — — Order 1 Rule 10
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