High Courts11 Dec 2018Dismissed
Hardayal Singh Vs Ashwapath Singh Rathore And Another
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0070
Code Of Civil Procedure, 1908 — Section 80, Order 7 Rule 11, Order 6 Rule 17, Order 1 Rule 10
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 7 of 150
High Courts11 Dec 2018Disposed off
Ravi Dutt Vs Union Of India & Ors.
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0050
High Courts10 Dec 2018Disposed Of
Pawan And Another Vs Gram Panchayat, Udeypur And Ors
Punjab And Haryana At Chandigarh · (2019) 2 CivCC 732
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts10 Dec 2018Dismissed
Sarwan Kumar Goel Vs Haryana Financial Corporation And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0146
Constitution of India, 1950 — Article 226Financial Corporation established under State Financial Corporation Act, 1951 — Section 29
High Courts10 Dec 2018Disposed off
Hardeep Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0134
Indian Penal Code, 1860 — Section 186, 323, 325, 333, 352, 353Code of Criminal Procedure, 1973 — Section 313
High Courts10 Dec 2018Allowed
Dr. Nancy Garg Vs Dr. Mohit Goyal
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0133
Hindu Marriage Act, 1955 — Section 13
High Courts10 Dec 2018Partly Allowed
Saroj Bala & Others Vs M/S Bhagwati Transport Co. & Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0132
Motor Vehicles Act, 1988 — Section 166Indian Penal Code, 1860 — Section 279, 304A, 337, 427
High Courts10 Dec 2018Allowed
Arshad And Others Vs Aslam And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0131
Motor Vehicles Act, 1988 — Section 166
High Courts10 Dec 2018Dismissed
Amarjit Sharma Vs State Of Punjab And Anr.
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0084
Code of Criminal Procedure, 1973 — Section 319, 482Indian Penal Code, 1860 — Section 120B, 419, 420, 465, 467, 468, 471
High Courts10 Dec 2018Disposed off
Lakhvir Singh Vs State of Punjab And Another
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0069
Indian Penal Code, 1860 — Section 323, 325, 504, 506Code of Criminal Procedure, 1973 — Section 82, 82(1)
High Courts10 Dec 2018Dismissed
Rakesh Sharma Vs State Of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0049
Code of Criminal Procedure, 1973 — Section 223, 313
High Courts07 Dec 2018Disposed Of
Sadhu Singh Hamdard Trust And Another Vs Jatinder Singh And Others
Punjab And Haryana At Chandigarh · (2019) 2 CivCC 432
Evidence Act, 1872 — Section 69Indian Succession Act, 1925 — Section 63
High Courts07 Dec 2018Dismissed
Kishan Chand Mariya (Now Deceased) Through Lrs Vs Hardyal Singh And Others
Punjab And Haryana At Chandigarh · (2019) 1 CivCC 393
Specific Relief Act, 1963 — Section 16(c)
High Courts07 Dec 2018Dismissed
M/S H.S. Oberoi Buildtech (P) Ltd. Vs M/S Enessco Enterprises
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0223
High Courts07 Dec 2018Allowed
Pala Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0122
Punjab civil services (Punishment and Appeal) Rules, 1970 — Rule 3(17)(A)(1)
High Courts07 Dec 2018Allowed
Santosh Kumari Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0130
Code of Criminal Procedure, 1973 — Section 319Indian Penal Code, 1860 — Section 406, 498A
High Courts07 Dec 2018Disposed off
Nan Bai And Others Vs Umed Singh And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0129
Motor Vehicles Act, 1988 — Section 166
High Courts07 Dec 2018
Jaswinder Kaur And Another Vs Manjinder Kaur And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0083
High Courts07 Dec 2018Partly Allowed
Sube Singh And Another Vs Zile Singh And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0082
Motor Vehicles Act, 1988 — Section 166
High Courts07 Dec 2018Allowed
Savitri Devi Vs Abhay Singh And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0068