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Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 9 of 150

High Courts06 Dec 2018

Nishi Bhargava And Others Vs Gyaneshwar Bhargava And Another

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0042

Court Fees Act, 1870 — Section 7(iv)(c), (iv)(b), 7(iv)(a), 7(iv)(b), 7(iv)(c)Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 37(1)Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 7, Rule 11(b)
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High Courts06 Dec 2018Dismissed

State of Haryana Vs Arun and Others

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0025

Indian Penal Code, 1860 — Section 73, 74, 201, 302, 363, 366A, 376A, 376D, 377Protection of Children from Sexual Offences Act, 2012 — Section 6Code of Criminal Procedure, 1973 — Section 161, 313, 366, 366(2), 368, 371, 413, 415
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High Courts05 Dec 2018Dismissed

Dil Bahadur Vs Vijay Kapoor And Ors

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0128

Transfer of Property Act, 1882 — Section 65ARecovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17(4A), 17(4A)(1), 17(4A)(ii), 34Code of Civil Procedure 1908 — Order 7 Rule 11
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High Courts05 Dec 2018Disposed off

Sunita Rani Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0040

Indian Penal Code, 1860 — Section 107, 306, 380, 411Code of Criminal Procedure, 1973 — Section 313
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