High Courts05 Dec 2018Allowed
Mukesh Vs Pardeep Kumar and Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0022
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 10 of 150
High Courts05 Dec 2018Allowed
Jasbir Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0018
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 379, 452, 336, 447, 427, 506, 511Arms Act, 1959 — Section 25, 27
High Courts04 Dec 2018Partly Allowed
Jasvir Kaur And Others Vs Gobinder Singh And Others
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 684
Hindu Minority and Guardianship Act, 1956 — Section 8, 8(2), 8(6)Guardians and Wards Act, 1890 — Section 29
High Courts04 Dec 2018Allowed
Gurmeet Singh Vs Surjit Kaur And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0127
Motor Vehicles Act, 1988 — Section 149(2)(a)(ii)
High Courts04 Dec 2018Dismissed
Pushpa Devi And Others Vs Rattan Singh And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0077
Indian Penal Code, 1860 — Section 279, 304A, 427Motor Vehicles Act, 1988 — Section 166
High Courts04 Dec 2018Dismissed
Sanjiv Kumar Vs Siri ChAnd And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0076
Evidence Act, 1872 — Section 68, 69, 71
High Courts04 Dec 2018Partly Allowed
Managing Director, Punjab State Bus StAnd Management Company Ltd. And Another Vs Charanjit Kaur And Another
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0056
High Courts04 Dec 2018Allowed
Basant Singh And Others Vs Surjit Singh And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0055
Transfer of Property Act, 1882 — Section 41
High Courts04 Dec 2018Disposed off
Surjit Singh Vs Nand Lal And Another
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0046
High Courts04 Dec 2018Dismissed
Rohtash @ Rohtash Jakhar Vs State of Punjab And Another
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0036
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420, 496
High Courts04 Dec 2018Partly Allowed
Amarjit Kaur & Others Vs Shivji Ram & Another
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0035
Motor Vehicles Act, 1988 — Section 166
High Courts04 Dec 2018Dismissed
Ravinder Kumar Vs Sushila
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0034
Code of Criminal Procedure, 1973 — Section 125
High Courts04 Dec 2018Disposed off
Nirbhai Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0028
High Courts04 Dec 2018Allowed
Varinder Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0017
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 377, 511, 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts04 Dec 2018Allowed
Hira Lal and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0016
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 324, 379B
High Courts04 Dec 2018Allowed
Ranjit Singh alias Rana Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0015
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307Arms Act, 1959 — Section 25, 27
High Courts04 Dec 2018Disposed off
Naresh Kumari and others Vs Kuldeep Raj and others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0014
Motor Vehicles Act, 1988 — Section 166, 171
High Courts04 Dec 2018Allowed
Amandeep Singh Vs State of Punjab & others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0009
High Courts04 Dec 2018Dismissed
Central Bureau of Investigation Vs Bibi Jagir Kaur and others
Punjab And Haryana At Chandigarh · (2019) CrLJ 452 : (2019) 1 RCR(Cri) 293
Indian Penal Code, 1860 — Section 120B, 201, 304, 306, 313, 344, 365Code of Criminal Procedure, 1973 — Section 161, 164, 306, 308, 311, 313, 337, 337(3), 340Evidence Act, 1872 — Section 6, 21, 32(1), 65B(4), 65B, 138, 145
High Courts04 Dec 2018Allowed
Mukul Bansal Vs Central Board of Secondary Education & others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0003