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Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 11 of 150

High Courts04 Dec 2018Allowed

Ravi Kumar and another Vs Jaswant Singh and another

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0001

Code of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 1 Rule 10 (2), Order 6 Rule 17, Order 1 Rule 10 (4)Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 58
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High Courts03 Dec 2018Dismissed

Sagar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0054

Indian Penal Code, 1860 — Section 323, 436, 452, 453Code of Criminal Procedure, 1973 — Section 313
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High Courts03 Dec 2018Dismissed

O.P. Chhabra Vs State of Haryana

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0052

Code of Criminal Procedure, 1973 — Section 437, 438Indian Penal Code, 1860 — Section 34, 149, 420, 467, 468, 471, 506
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High Courts03 Dec 2018Allowed

Gurmeet Ram Rahim Vs Central Bureau of Investigation

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0021

Code of Criminal Procedure, 1973 — Section 91, 161, 162(1), 161(3), 172(1A), 173, 173(5), 173(5)(a), 173(6), 173(5)(b), 207, 207(v), 401, 482Indian Penal Code, 1860 — Section 120B, 326, 417, 506
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High Courts03 Dec 2018Allowed

Om Parkash Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0013

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 302, 346Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3
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