High Courts07 Dec 2018Disposed Off
Bhajan Singh And Others Vs Punjab Wakf Board And Another
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0067
Transfer of Property Act, 1882 — Section 105, 106, 116Waqf Act, 1955 — Section 56
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 8 of 150
High Courts07 Dec 2018Disposed off
Dalip Singh And Another Vs Sukhwinder Singh And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0066
Code of Civil Procedure, 1908 — Section 96Hindu Succession Act, 1956 — Section 15, 16, 25, Order 12 Rule 6, Order 23 Rule 3A
High Courts07 Dec 2018Dismissed
Bikram Singh Vs Harcharan Singh And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0065
Specific Relief Act, 1963 — Section 6
High Courts07 Dec 2018Dismissed
Rajiv Gupta Vs State Of Hayrana
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0048
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 506
High Courts07 Dec 2018Dismissed
Jagjeet Singh @ Jagga Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0030
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 306, 384, 506Arms Act, 1959 — Section 25, 27, 54, 59
High Courts07 Dec 2018
Dr. Zoni Jain & Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0026
Pre-Conception and Pre-Natal Diagnostic Techniques Act, 1994 — Section 17, 17(1), 17(2), 17(3), 17(5), 17(3)(a), 17(1)(2)(5)
High Courts06 Dec 2018Dismissed
Ram Kumar Vs Jang Sher Singh @ Jam Sher Singh And Others
Punjab And Haryana At Chandigarh · (2019) 2 CivCC 91 : (2019) 193 PunLR 428
Specific Relief Act, 1963 — Section 16, 16(c), 20
High Courts06 Dec 2018Dismissed
Ashok Kumar @ Shoki Vs State Of Punjab And Other
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0203
Code of Criminal Procedure, 1973 — Section 438, 438(2)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22Indian Penal Code, 1860 — Section 420
High Courts06 Dec 2018Allowed
Rajinder Mohan Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0192
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 416, 419, 420, 467, 468, 471, 472Negotiable Instruments Act, 1881 — Section 138
High Courts06 Dec 2018Allowed
Kanwarjit Singh Vs State Of Punjab & Another
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0123
Punjab Education Service (Colleges Cadre (Class-I) Rules, 1976 — Rule 10(1)
High Courts06 Dec 2018Partly Allowed
Kamlesh And Others Vs Ram Babu Khushwah And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0118
Motor Vehicles Act, 1988 — Section 166
High Courts06 Dec 2018Partly Allowed
Smt. Dulari And Others Vs Ranbir Singh & Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0081
Motor Vehicles Act, 1988 — Section 166
High Courts06 Dec 2018Disposed off
Ved Parkash Arya Vs Madan Mohan Singh
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0080
Code of Civil Procedure, 1908 — Order 2 Rule 2
High Courts06 Dec 2018
Gurmail Singh Vs Gurmej Singh And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0064
Constitution of India, 1950 — Article 227
High Courts06 Dec 2018Allowed
M/s Flair Realtors Pvt. Ltd. Vs Subhash
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0063
Limitation Act, 1963 — Section 3(1)
High Courts06 Dec 2018Partly Allowed
Nasima Rehman And Others Vs Rajesh Malik And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0062
Motor Vehicles Act, 1988 — Section 166, 171
High Courts06 Dec 2018Disposed off
Davinder Singh Vs State of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0061
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts06 Dec 2018Dismissed
Haryana Shehri Vikas Pradhikaran Vs M/s Mahashiv Promoters Pvt. Ltd. And Another
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0047
Limitation Act, 1963 — Section 5Arbitration and Conciliation Act, 1996 — Section 34, 34(3)
High Courts06 Dec 2018Dismissed
Shivani Sharma Vs Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0045
High Courts06 Dec 2018Dismissed
Dani Vs State of Haryana
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Cri) 355 : (2019) 1 CriCC 685
Indian Penal Code, 1860 — Section 307, 393Arms Act, 1959 — Section 25Code of Criminal Procedure, 1973 — Section 313