High Courts13 Dec 2018Allowed
Bhagatu Ram Dalal Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0148
Punjab civil services rules, 1970 — Rule 2(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 6 of 150
High Courts13 Dec 2018Disposed off
Sangeeta Rani & Others Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0147
Indian Penal Code, 1860 — Section 279, 304A, 427Motor Vehicles Act, 1988 — Section 166
High Courts13 Dec 2018Partly Allowed
Ram Narain @ Ram Narayan @ Ram Chander Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0126
Indian Penal Code, 1860 — Section 279, 304A, 337, 338Code of Criminal Procedure, 1973 — Section 173
High Courts13 Dec 2018Dismissed
Kali Charan Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0121
Land Acquisition Act, 1894 — Section 4, 18, 23, 24, 54Code of Civil Procedure, 1908 — Order 41 Rule 27
High Courts13 Dec 2018Dismissed
Shubham @ Suddi Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0120
Juvenile Justice (Care and Protection) Act, 2000 — Section 7A, 49, 64Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3), 19
High Courts13 Dec 2018Disposed off
Iffco Tokio General Insurance Co. Ltd. Vs Gulshan Devi And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0139
Motor Vehicles Act, 1988 — Section 166
High Courts13 Dec 2018Dismissed
Amar Singh And Another Vs Gram Panchayat Shamtoo
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0138
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7, 11Code of Civil Procedure, 1908 — Order 39 Rules 1, Order 39 Rule 2Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 12, 12(4)
High Courts13 Dec 2018Dismissed
Bhagwant Sarup And Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0088
Indian Penal Code, 1860 — Section 148, 149, 302Arms Act, 1959 — Section 25Code of Criminal Procedure, 1973 — Section 313
High Courts13 Dec 2018Allowed
Kiranjeet Kaur @ Kiranbir Kaur And Others Vs Karaj Singh And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0087
High Courts13 Dec 2018Allowed
Dharamjit Saroha Vs Gurbax Singh through LRs And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0086
High Courts13 Dec 2018Dismissed
Gurcharan Pal Singh And Others Vs State of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0074
Constitution of India, 1950 — Article 14, 309
High Courts13 Dec 2018Dismissed
Dr. Arvind Verma And Others Vs State of Punjab And Another
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0073
Punjab Medical Education (Group-A) Service Rules, 2016 — Rule 8(3)Constitution of India, 1950 — Article 309
High Courts11 Dec 2018Allowed
Ram Asra Vs Suraj Bhan And Others
Punjab And Haryana At Chandigarh · (2019) 2 CivCC 65 : (2019) 193 PunLR 389
Code Of Civil Procedure, 1908 — Order 26 Rule 10(2)
High Courts11 Dec 2018Allowed
Ghansham Dass Gupta Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0227
Reorganization Act, 1966 — Section 29(4), 79(4)Punjab Civil Services Rules, 1970 — 2(44)(a), 6(19)(iv)
High Courts11 Dec 2018Dismissed
Sarwan Singh And another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0137
Indian Penal Code, 1860 — Section 120B, 363, 364, 363
High Courts11 Dec 2018Dismissed
Mohd. Ikhlakh And Anr. Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0136
Indian Penal Code, 1860 — Section 34, 328, 394Code of Criminal Procedure, 1973 — Section 313
High Courts11 Dec 2018Allowed
Farmina And Others Vs Arshad And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0135
Motor Vehicles Act, 1988 — Section 166Indian Penal Code, 1860 — Section 279, 337, 304A, 427
High Courts11 Dec 2018Allowed
Sucha Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 2 CriCC 33
Indian Penal Code, 1860 — Section 34, 302, 304A, 506Code of Criminal Procedure, 1973 — Section 173, 173(2), 190(1)(c)
High Courts11 Dec 2018Dismissed
Smt. Raj Dulari Vs Shopat Rai And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0072
High Courts11 Dec 2018Allowed
Raj Mohinder Singh Vs Surinder Kaur @ Surinder And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0071
Hindu Succession Act, 1956 — Section 6, 6(3)Code Of Civil Procedure, 1908 — Order 6 Rule 17