High Courts26 Feb 1982
Sheo Chand and Others Vs Financial Commissioner, Haryana, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 430
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1982
561 judgments · page 24 of 29
High Courts26 Feb 1982
Joginder Singh and Others Vs Gurdev Singh and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 349
Evidence Act, 1872 — Section 35Limitation Act, 1963 — Section 3
High Courts26 Feb 1982
Sardar Singh Vs Chandan and others
Punjab And Haryana At Chandigarh · (1982) 02 P&H CK 0002
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 18
High Courts25 Feb 1982
Inder Devi and Others Vs Surjit Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 369
Punjab Gram Panchayat Act, 1952 — Section 13, 6(4), 6(5)Punjab Gram Panchayat Election Rules, 1960 — Rule 3, 6, 6(1)
High Courts25 Feb 1982
Harbans Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 402 : (1983) 1 ILR (P&H) 115 : (1982) PLJ 415 : (1984) RRR 561
High Courts25 Feb 1982Dismissed
Shri Roshan Lal Nirola Vs Shrimati Santosh Mahendroo
Punjab And Haryana At Chandigarh · (1982) 02 P&H CK 0007
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(ii)(b)
High Courts24 Feb 1982Dismissed
The Amritsar Central Co-operative Consumer's Store Ltd. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1983) 1 ILR (P&H) 109
Industrial Disputes Act, 1947 — Section 10(1)
High Courts23 Feb 1982Dismissed
Subhash Embroidery Works Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1988) 33 ELT 267
Customs Act, 1962 — Section 110, 111, 112, 11B, 11CImports and Exports (Control) Act, 1947 — Section 3
High Courts23 Feb 1982
Hans Raj and Another Vs Sukhdev Singh and Another
Punjab And Haryana At Chandigarh · AIR 1983 P&H 46 : (1985) 58 CompCas 851 : (1983) 1 ILR (P&H) 100
Motor Vehicles Act, 1939 — Section 110, 94, 95, 95(2), 96(1)
High Courts23 Feb 1982Allowed
D.M. Oil and General Industries Vs Authority-Cum-Additional Excise and Taxation Officer
Punjab And Haryana At Chandigarh · (1983) 52 STC 199
Punjab General Sales Tax Act, 1948 — Section 11A
High Courts19 Feb 1982
Sampuran Kaur and Another Vs Sant Singh and Another
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 395
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 2
High Courts19 Feb 1982Dismissed
Samparan Kaur and Another Vs Sant Singh and Another
Punjab And Haryana At Chandigarh · (1983) 1 ILR (P&H) 22
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3), 2
High Courts19 Feb 1982
Amrik Rai Vs Sat Pal Sood and Another
Punjab And Haryana At Chandigarh · AIR 1983 P&H 301
Guardians and Wards Act, 1890 — Section 17, 19, 25Hindu Minority and Guardianship Act, 1956 — Section 13, 6
High Courts19 Feb 1982
Amarya Vs Mohd. Hayat Khan and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 351
Punjab Security of Land Tenures Act, 1953 — Section 5
High Courts19 Feb 1982
Sardarni Sampran Kaur and another Vs Sant Singh and another
Punjab And Haryana At Chandigarh · (1983) 1 ILR (P&H) 22
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(iii)
High Courts19 Feb 1982Dismissed
Papsu Road Transport Corporation, Patiala Vs The Presiding Officer Industrial Tribunal Punjab Chandigarh and another
Punjab And Haryana At Chandigarh · (1982) 02 P&H CK 0008
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts18 Feb 1982Dismissed
Sant Kaur Vs Gurmukh Singh
Punjab And Haryana At Chandigarh · (1982) 02 P&H CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts18 Feb 1982
Sampran Kaur and Another Vs Sant Singh and Another
Punjab And Haryana At Chandigarh · AIR 1982 P&H 245
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 2
High Courts18 Feb 1982
Ram Puri, Chandigarh Vs Chief Commissioner, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 301 : (1982) 1 ILR (P&H) 559
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8Constitution of India, 1950 — Article 14, 19(1), 31Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts17 Feb 1982Dismissed
Jaspal Bajwa and Others Vs Dalbir Singh and Others
Punjab And Haryana At Chandigarh · (1983) ACJ 176