High Courts08 Jan 2014Dismissed
J.S. Sodhi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 175 PLR 630
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2014
3,772 judgments · page 189 of 189
High Courts08 Jan 2014Dismissed
Raj Rani Thakur Vs Dr. Ramesh Jindal
Punjab And Haryana At Chandigarh · (2014) 1 RCR(Rent) 233
East Punjab Urban Rent Restriction Act, 1949 - Section 13 13A 13-A 13B 15(5)
High Courts08 Jan 2014Dismissed
Ram Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 2 SCT 544
Constitution of India, 1950 — Article 14, 16, 16(3)
High Courts08 Jan 2014Dismissed
Sham Lal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0105
Criminal Procedure Code, 1973 (CrPC) - Section 340Penal Code, 1860 (IPC) - Section 306 34
High Courts08 Jan 2014Disposed Off
Amandeep Kaur Sofat Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0104
Criminal Procedure Code, 1973 (CrPC) - Section 154(3) 156(3) 200 36 482
High Courts08 Jan 2014Dismissed
Bhim and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0103
Criminal Procedure Code, 1973 (CrPC) - Section 173(8) 319
High Courts08 Jan 2014Partly Allowed
Kamal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0088
Penal Code, 1860 (IPC) - Section 120B 174A 34 420 467
High Courts08 Jan 2014Dismissed
Darbara Singh Vs Jaswant Kaur and Others
Punjab And Haryana At Chandigarh · AIR 2014 P&H 100 : (2014) 2 DMC 630 : (2014) 1 RCR(Civil) 1004 : (2014) 1 RCR(Rent) 1004
Hindu Marriage Act, 1955 - Section 7 7(2)Penal Code, 1860 (IPC) - Section 494
High Courts08 Jan 2014Dismissed
Manju Kumari Vs Maharshi Dayanand University
Punjab And Haryana At Chandigarh · (2014) LabIC 1712
High Courts08 Jan 2014Dismissed
National Insurance Company Ltd. Vs Sarita and Others Sarita and Others Vs Azad and Another
Punjab And Haryana At Chandigarh · (2014) 175 PLR 641 : (2014) 175 PLR 636
Motor Vehicles Act, 1988 - Section 140 163-A
High Courts03 Jan 2014
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0134
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18 41(1) 50 57
High Courts03 Jan 2014Disposed Off
Ved Pal Vs Municipal Corporation Faridabad and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0083