High Courts08 Jan 2014
Manjit Singh Vs Kulbir Singh
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0254
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 1(3)(a)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2014
3,772 judgments · page 188 of 189
High Courts08 Jan 2014Dismissed
Kiran and Another Vs Jaswinder Singh
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0253
Limitation Act, 1963 - Section 5
High Courts08 Jan 2014Dismissed
Dr. Kashmir Singh Sidhu Vs The Sub Registrar and Another
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0252
Registration Act, 1908 - Section 77
High Courts08 Jan 2014Dismissed
Isham Singh and Others Vs Sh. Tek Singh and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0251
High Courts08 Jan 2014Dismissed
Mohan Singh (since deceased) through L.Rs Vs Piara Singh Baljinder Singh Vs Piara Singh and Another
Punjab And Haryana At Chandigarh · (2014) 175 PLR 641 : (2015) 3 RCR(Civil) 73
Transfer of Property Act, 1882 - Section 51 52
High Courts08 Jan 2014Allowed
Smt. Sukhdevi (since deceased, through her L.Rs) Vs Smt. Ram Piari (since deceased, through her L.Rs)
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0249
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 23 Rule 3-A 96 96(3)Evidence Act, 1872 - Section 115Registration Act, 1908 - Section 17 17(b) 17(vi)
High Courts08 Jan 2014Dismissed
The Chandigarh Industrial and Tourism Development Corporation Limited Vs The Presiding Officer, Labour Court and Another Ashok Kumar Vs Chandigarh Industrial and Tourism Development Corporation Limited and Another
Punjab And Haryana At Chandigarh · (2014) 1 LLJ 557 : (2014) 1 LLN 527 : (2014) 3 SCT 395
Industrial Disputes Act, 1947 - Section 25F 25H 9A
High Courts08 Jan 2014Allowed
Ram Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0247
Penal Code, 1860 (IPC) - Section 302 34 342
High Courts08 Jan 2014Allowed
Asha Bhatia and Another Vs Veena Bhatia and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0240
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts08 Jan 2014Dismissed
B.C. Verma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 LLJ 493
High Courts08 Jan 2014
Pinky Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0238
Criminal Procedure Code, 1973 (CrPC) - Section 164 319Evidence Act, 1872 - Section 10
High Courts08 Jan 2014Dismissed
Sukhdev Singh Vs The Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 895
Telegraph Act, 1885 - Section 7B
High Courts08 Jan 2014Allowed
Sunny Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0236
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21
High Courts08 Jan 2014Disposed Off
Vijay Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) LabIC 2575 : (2014) 2 SCT 526
Constitution of India, 1950 - Article 14 16 32Penal Code, 1860 (IPC) - Section 120 406 409 467 468Prevention of Corruption Act, 1988 - Section 13(1)(d)
High Courts08 Jan 2014Dismissed
Devender Kumar Vs M/s. Nand Engineering Works and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0224
High Courts08 Jan 2014Dismissed
Jaswinder Kaur Vs Nachhattar Singh
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0223
High Courts08 Jan 2014Allowed
Paramjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 175 PLR 629
Punjab Civil Services Rules — Rule 2.2(b)
High Courts08 Jan 2014Dismissed
Suresh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0140
Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 323 34 380 395 427
High Courts08 Jan 2014Disposed Off
Harmeet Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 LLJ 448 : (2014) 2 SCT 396 : (2015) 1 SLJ 124
High Courts08 Jan 2014Partly Allowed
Sunita Devi and Others Vs Suraj Singh and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0135