High Courts09 Jan 2014Allowed
Karamjit Kaur Vs Harbhajan Singh
Punjab And Haryana At Chandigarh · (2014) 175 PLR 653
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2014
3,772 judgments · page 187 of 189
High Courts09 Jan 2014Dismissed
Ashu Sagar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 175 PLR 646
Constitution of India, 1950 — Article 14
High Courts09 Jan 2014Dismissed
Gurdeep Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2014) 175 PLR 650 : (2014) 4 SCT 455
High Courts09 Jan 2014Dismissed
United India Insurance Co. Ltd. Vs Partal Devi
Punjab And Haryana At Chandigarh · (2014) 175 PLR 651
High Courts09 Jan 2014
Kuldeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0102
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 420 471
High Courts09 Jan 2014Dismissed
Nagar Panchayat Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 RCR(Civil) 964 : (2014) 1 RCR(Rent) 964
Punjab Package Deal Properties (Disposal) (Amendment) Act, 2009 — Section 4BPunjab Village Common Lands (Regulation) Act, 1961 — Section 2(g)(iia)
High Courts09 Jan 2014Allowed
Nirmal Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0095
Constitution of India, 1950 - Article 14 16
High Courts09 Jan 2014Dismissed
Ram Swaroop Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 175 PLR 649 : (2014) 2 SCT 85
High Courts09 Jan 2014Dismissed
Roshan Lal and Others Vs Khazanchi Lal and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0080
High Courts09 Jan 2014Dismissed
Prem Singh Vs Presiding Officer, Industrial Tribunal-cum-Labour Court
Punjab And Haryana At Chandigarh · (2014) LabIC 1764 : (2014) 3 SCT 507
Constitution of India, 1950 — Article 226, 227
High Courts09 Jan 2014
Commissioner of Income Tax Vs The New Vikas Cooperative House Building Society Limited
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0064
Income Tax Act, 1961 — Section 139(1), 143(3), 147, 148, 2(24)
High Courts09 Jan 2014
Dhani Ram and Others Vs State of Haryana Baisakhi Ram Vs Dhani Ram and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0054
Penal Code, 1860 (IPC) - Section 304B
High Courts09 Jan 2014
Gram Panchayat, Jakholi and Others Vs Banwari and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Civil) 714
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts09 Jan 2014
T.C. Spinners Pvt. Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0018
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 25State Financial Corporations Act, 1951 — Section 29
High Courts09 Jan 2014
National Insurance Company Limited Vs Mithu Singh and Others
Punjab And Haryana At Chandigarh · (2016) ACJ 345
Motor Vehicles Act, 1988 — Section 110, 140, 166, 2 (18), 95(1)(b)(i)
High Courts09 Jan 2014
Grand Lilly Motels Limited Vs Income Tax Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0012
Income Tax Act, 1961 — Section 142(1), 143 (2), 143(1), 143(2), 145(3)
High Courts08 Jan 2014Allowed
Bhullar Construction Co. Vs Executive Engineer,Provincial Division PWD (B and R)
Punjab And Haryana At Chandigarh · (2015) 1 ARBLR 64 : (2014) 175 PLR 632
Arbitration and Conciliation Act, 1996 — Section 12, 14, 34, 37
High Courts08 Jan 2014Dismissed
Punjab State Power Corpn. Ltd. Vs Chairman/Member/Examiner Permanent Lok Adalat
Punjab And Haryana At Chandigarh · (2014) 175 PLR 628
Constitution of India, 1950 — Article 226, 227
High Courts08 Jan 2014Dismissed
Block Development and Panchayat Officer-cum-Executive Officer Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (2014) 141 FLR 528 : (2014) 1 LLJ 628 : (2014) LLR 484
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 2(oo) 2(s) 25 25F 25F(a)
High Courts08 Jan 2014Dismissed
Dr. Satinder Pal Singh and Another Vs Haryana Public Service Commission and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0264