High Courts10 Jan 2014Allowed
Ram Roop and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0220
Criminal Procedure Code, 1973 (CrPC) - Section 320 320(9) 482Penal Code, 1860 (IPC) - Section 323 34 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2014
3,772 judgments · page 185 of 189
High Courts10 Jan 2014Dismissed
B.B. Gautam Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0211
Administrative Tribunals Act, 1985 - Section 21Pharmacy Act, 1948 - Section 32
High Courts10 Jan 2014Disposed Off
Revolutionary Youth Association Vs Chandigarh Administration and Another
Punjab And Haryana At Chandigarh · (2014) 2 RCR(Civil) 152
Punjab New Capital (Periphery) Control Act, 1952 — Section 12
High Courts10 Jan 2014Dismissed
Jagir Singh Vs Gumrail Singh
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0173
High Courts10 Jan 2014
Aptech Engineers Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 102 : (2014) 69 VST 369
Haryana Value Added Tax Act, 2003 — Section 33(3), 33(5), 33(6), 36Limitation Act, 1963 — Section 5
High Courts10 Jan 2014Disposed Off
Vikas Nayyar Vs Punjab State Power Corporation Ltd.
Punjab And Haryana At Chandigarh · (2014) 175 PLR 39
High Courts10 Jan 2014
Commissioner of Income Tax Vs Dhanpat Rai and Sons
Punjab And Haryana At Chandigarh · (2014) 265 CTR 300 : (2014) 362 ITR 7 : (2014) 222 TAXMAN 345
Income Tax Act, 1961 - Section 260A 37 37(1)
High Courts10 Jan 2014Dismissed
Shri Pawan Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0138
High Courts10 Jan 2014Allowed
Dharam Pal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0137
High Courts10 Jan 2014Dismissed
United India Insurance Company Limited and Others Vs M/s. Jindal Stainless Ltd.
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0136
High Courts10 Jan 2014Dismissed
Nirmala and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0111
Criminal Procedure Code, 1973 (CrPC) - Section 195 482Penal Code, 1860 (IPC) - Section 120B 406 420 463 467
High Courts10 Jan 2014Dismissed
Sube Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0110
Arms Act, 1959 - Section 25Constitution of India, 1950 - Article 226 227Criminal Procedure Code, 1973 (CrPC) - Section 156(3) 173 173(2) 482
High Courts10 Jan 2014Dismissed
M/s. Anuj Creations Vs Director General, State Transport Haryana and Managing Director, Haryana Roadways Engineering Corporation and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0097
Constitution of India, 1950 - Article 226
High Courts10 Jan 2014
National Insurance Company Limited Vs Rajwati and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0065
Motor Vehicles Act, 1988 — Section 2(16), 2(21)
High Courts10 Jan 2014Allowed
Devdutt Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 4 RCR(Civil) 94
Constitution of India, 1950 — Article 14, 21, 300-AHaryana Development and Regulation of Urban Areas Act, 1975 — Section 2, 2(g), 2(i), 24, 3Land Acquisition Act, 1894 — Section 2(d), 2(g), 4, 4(1), 5-A
High Courts10 Jan 2014Dismissed
Sunil Dutta Vs Gurnam Singh
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0045
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts10 Jan 2014
Nuware India Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 175 PLR 32 : (2014) 69 VST 98
High Courts10 Jan 2014Disposed Off
Sukhbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 3 SCT 460
High Courts10 Jan 2014
Parker Hannifin France SAS Vs Man Mohan Talwar
Punjab And Haryana At Chandigarh · (2014) 59 PTC 187
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 39 Rule 7Companies Act, 1956 — Section 22(1)(ii)Trade Marks Act, 1999 — Section 124, 124(5), 125, 134, 135
High Courts10 Jan 2014
Gram Panchayat Village Sihandaud Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Civil) 507
Punjab Panchayati Raj Act, 1994 — Section 199(1), 85