High Courts14 Jan 2014
Manjet Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 237 TAXMAN 116
Income Tax Act, 1961 — Section 10(37), 145A(b), 148, 154, 194LALand Acquisition Act, 1894 — Section 16, 17, 18, 2, 2(28A)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2014
3,772 judgments · page 183 of 189
High Courts14 Jan 2014Dismissed
Harjinder Singh and Another Vs Harpal Singh and Other
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0044
High Courts14 Jan 2014
Avinash Kumar Alias Sethi and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0030
Criminal Procedure Code, 1973 (CrPC) - Section 320 482Penal Code, 1860 (IPC) - Section 323 34 341 506
High Courts14 Jan 2014Dismissed
Inderjit Singh and Another Vs Hari Singh and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0029
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, Order 9 Rule 3
High Courts14 Jan 2014Dismissed
Oriental Insurance Co. Ltd. Vs Simarjit Kaur and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0025
High Courts14 Jan 2014
Raju Plastics Industries Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0010
Haryana Value Added Tax Act, 2003 — Section 36(2)Limitation Act, 1963 — Section 5
High Courts13 Jan 2014
Kalicharan Vs The Tribunal
Punjab And Haryana At Chandigarh · (2014) 175 PLR 8
High Courts13 Jan 2014Dismissed
Dilpreet Singh Vs Punjab State Power Corporation Ltd. and Another
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0219
High Courts13 Jan 2014Dismissed
Mohan Singh Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0208
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1
High Courts13 Jan 2014Allowed
Santokh Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 2 SCT 268
High Courts13 Jan 2014
Davinder Kumar Alias Ninder Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0197
Criminal Procedure Code, 1973 (CrPC) - Section 173 207 313Penal Code, 1860 (IPC) - Section 324 326
High Courts13 Jan 2014Dismissed
Mohan Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0188
High Courts13 Jan 2014Dismissed
The State of Haryana and Others Vs Faquir Chand
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0187
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 1
High Courts13 Jan 2014
Preetpal Singh Virk Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2014) 3 RCR(Criminal) 97
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 120-B, 302, 34, 342, 343
High Courts13 Jan 2014Dismissed
Pardeep Kumar Vs Balram
Punjab And Haryana At Chandigarh · (2014) 175 PLR 156
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Jan 2014
H.M. Mehra Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 71 VST 437
Haryana Value Added Tax Act, 2003 — Section 34, 34(1), 34(2), 36, 36(6)Income Tax Act, 1961 — Section 263
High Courts13 Jan 2014Partly Allowed
IFFCO Tokio General Insurance Co. Ltd. Vs Ramesh Rani
Punjab And Haryana At Chandigarh · (2015) 1 ACC 646 : (2015) ACJ 105 : (2014) 175 PLR 46
Motor Vehicles Act, 1988 — Section 2(44)
High Courts13 Jan 2014Dismissed
Lakhpati Devi Vs Ram Pal Dahiya
Punjab And Haryana At Chandigarh · (2014) 175 PLR 48
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 96
High Courts13 Jan 2014
Commissioner of Income Tax Vs Hindustan Hydraulics
Punjab And Haryana At Chandigarh · (2014) 369 ITR 255
Income Tax Act, 1961 — Section 256(2), 271(1)(c)
High Courts13 Jan 2014Dismissed
Surinder Singh and Another Vs Balbir kaur @ Jasbir Kaur and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0112