High Courts15 Jan 2014Dismissed
Baljit Kaur Vs Ajaib Singh
Punjab And Haryana At Chandigarh · (2014) 175 PLR 399
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2014
3,772 judgments · page 182 of 189
High Courts15 Jan 2014Disposed Off
Dr. Balbir Singh Sidhu Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 2 RCR(Civil) 351
High Courts15 Jan 2014Allowed
Sarla Devi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 3 SCT 345
Constitution of India, 1950 — Article 14, 16
High Courts15 Jan 2014
Jaspal Kaur and Others Vs Sukhminder Singh and Others
Punjab And Haryana At Chandigarh · (2016) ACJ 692
High Courts15 Jan 2014Allowed
Lakhwinder Singh @ Lakha Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0043
Penal Code, 1860 (IPC) - Section 120-B 342 366-A 376 506
High Courts15 Jan 2014
Riteek Steels Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0009
Haryana Value Added Tax Act, 2003 — Section 36Limitation Act, 1963 — Section 5
High Courts14 Jan 2014
Sunil Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0303
High Courts14 Jan 2014
Nand Kishore Vs Santosh Mishra
Punjab And Haryana At Chandigarh · (2014) 2 RCR(Rent) 339
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts14 Jan 2014
Raju Plastics Industries Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 71 VST 279
Haryana Value Added Tax Act, 2003 — Section 36(2)Limitation Act, 1963 — Section 5
High Courts14 Jan 2014Disposed Off
Gurmail Singh Vs Darshan Singh
Punjab And Haryana At Chandigarh · (2014) 2 RCR(Civil) 250
High Courts14 Jan 2014Dismissed
Harmesh Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0243
Criminal Procedure Code, 1973 (CrPC) - Section 313Negotiable Instruments Act, 1881 (NI) - Section 118 138 139
High Courts14 Jan 2014Dismissed
Kuldeep Singh Dahiya and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0242
High Courts14 Jan 2014Dismissed
M/s. Dharam Rice and Oil Mills and Others Vs Punjab State Civil Supplies Corpn. Limited and Others
Punjab And Haryana At Chandigarh · AIR 2014 P&H 44
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Limitation Act, 1963 — Section 18, 20, 20(2)
High Courts14 Jan 2014Partly Allowed
Sunita and Others Vs Vishnu and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0195
High Courts14 Jan 2014Dismissed
Ranjodh Singh Vs Director General Elementary Education Haryana
Punjab And Haryana At Chandigarh · (2014) 175 PLR 391
High Courts14 Jan 2014Allowed
Mohan Dutt Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 175 PLR 388 : (2015) 2 RCR(Civil) 564 : (2015) 1 RCR(Rent) 425
Haryana Public Premises and Land (Eviction and Rent Recovery) Act, 1972 — Section 4, 5, 7
High Courts14 Jan 2014Allowed
Nanad Kishore Vs Santosh Mishra
Punjab And Haryana At Chandigarh · (2014) 175 PLR 387
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts14 Jan 2014Allowed
Ram Kumar Vs Presiding Officer, Industrial Tribunal-cum-Labour Court-I and Others
Punjab And Haryana At Chandigarh · (2014) 1 LLJ 598 : (2014) LLR 264
High Courts14 Jan 2014Allowed
Mahindra and Mahindra Financial Services Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0093
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15
High Courts14 Jan 2014Disposed Off
Jaswinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 1 RCR(Criminal) 886
Penal Code, 1860 (IPC) — Section 34, 364A, 384