High Courts13 Jan 2014Dismissed
Reliance General Insurance Co. Ltd. Vs Asha Rani and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0101
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2014
3,772 judgments · page 184 of 189
High Courts13 Jan 2014Partly Allowed
Jasmine Kaur Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0100
High Courts13 Jan 2014Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Champa and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0099
High Courts13 Jan 2014Dismissed
Shri Ram General Insurance Company Ltd. Vs Ram Sahai and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0098
High Courts13 Jan 2014Disposed Off
Narinder Pal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0092
Criminal Procedure Code, 1973 (CrPC) - Section 154(3) 156(3) 200 36 482
High Courts13 Jan 2014Allowed
Rani alias Raj Kaur Vs Balwinder Singh alias Gora
Punjab And Haryana At Chandigarh · AIR 2014 P&H 34
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13B, 24, 28A, 9
High Courts13 Jan 2014Partly Allowed
Santra Devi and Others Vs Ramesh Kumar and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0031
High Courts13 Jan 2014Disposed Off
Mohit Pratap Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0028
Constitution of India, 1950 - Article 226 227
High Courts13 Jan 2014Dismissed
Smt. Santosh Malhan and Another Vs Naina Devi and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0027
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Constitution of India, 1950 - Article 227Court Fees Act, 1870 - Section 7 7(vi)(c)
High Courts13 Jan 2014Dismissed
Ankur Khanna and Another Vs Bharat Bhushan and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0026
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts10 Jan 2014Dismissed
Punjab Marriage Palace and Resorts Association Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 3 RCR(Civil) 674
Constitution of India, 1950 — Article 14, 19(1)(g)Punjab Regional and Town Planning and Development Act, 1995 — Section 139, 139, 140, 141, 142Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 2(3), 3, 4, 6
High Courts10 Jan 2014Dismissed
Paramvir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 175 PLR 35 : (2014) 2 SCT 430
Constitution of India, 1950 — Article 14, 16
High Courts10 Jan 2014
Harpal Singh and Others Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (2014) 175 PLR 30 : (2014) 2 RCR(Civil) 263
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227
High Courts10 Jan 2014Partly Allowed
Paramjit Kaur Vs Gurmail Singh and Another
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0267
Motor Vehicles Act, 1988 - Section 140
High Courts10 Jan 2014Dismissed
Chander Parkash Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0263
Criminal Procedure Code, 1973 (CrPC) - Section 173(2) 307 386 389 390Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 279 337 338
High Courts10 Jan 2014Allowed
Amit Kumar @ Khoti Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0259
Criminal Procedure Code, 1973 (CrPC) - Section 320 320(9) 482Penal Code, 1860 (IPC) - Section 304 304A
High Courts10 Jan 2014Dismissed
Gurmeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0235
Criminal Procedure Code, 1973 (CrPC) - Section 401
High Courts10 Jan 2014Dismissed
Sarvan Vs Dharam Pal and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0234
Criminal Procedure Code, 1973 (CrPC) - Section 319Penal Code, 1860 (IPC) - Section 302 323 325
High Courts10 Jan 2014Partly Allowed
Sabo Devi and Others Vs Tarun Kumar and Another
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0232
High Courts10 Jan 2014Dismissed
Jagjit Rai Jindal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0231