High Courts10 Jan 2014
Yash Pal Gupta Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0011
Income Tax Act, 1961 — Section 142(1), 143(1), 143(2), 260A, 271(1)(c)Limitation Act, 1963 — Section 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2014
3,772 judgments · page 186 of 189
High Courts10 Jan 2014Allowed
Ranjit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0005
Criminal Procedure Code, 1973 (CrPC) - Section 320 482Penal Code, 1860 (IPC) - Section 307 320(9) 323 34 341
High Courts09 Jan 2014
Harnam Kaurs Vs Niranjan Singh
Punjab And Haryana At Chandigarh · (2014) 4 RCR(Civil) 6
Hindu Succession Act, 1956 — Section 6, 8
High Courts09 Jan 2014Dismissed
Bharat Electronics Ltd. and Another Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2014) 1 LLJ 408 : (2014) LLR 490
Constitution of India, 1950 - Article 226 227Industrial Disputes Act, 1947 - Section 10 10(1) 10(1)(d) 10(4) 12
High Courts09 Jan 2014Dismissed
Ajmer Singh Vs Girdhala and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0261
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts09 Jan 2014Dismissed
Manoj Kumar and Another Vs Amarjit Singh and Another
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0258
Penal Code, 1860 (IPC) - Section 120B 418 466 467 468
High Courts09 Jan 2014Allowed
Nazar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0256
Criminal Procedure Code, 1973 (CrPC) - Section 207 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15 25 35 42 50
High Courts09 Jan 2014Dismissed
Chuhar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 ACC 572 : (2014) 1 LLJ 417
High Courts09 Jan 2014Dismissed
Baldev Singh and Another Vs Land Acquisition Collector and Another
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0245
Land Acquisition Act, 1894 - Section 18 4
High Courts09 Jan 2014
Smt. Sheona Vs Smt. Maro and Others Dalip and Others Vs Sheona and Others
Punjab And Haryana At Chandigarh · (2014) 175 PLR 659 : (2015) 1 RCR(Civil) 247
Evidence Act, 1872 - Section 50Hindu Succession Act, 1956 - Section 14
High Courts09 Jan 2014Dismissed
M/s. Perryson Cycle Pvt. Ltd. Vs Regional Provident Fund Commissioner
Punjab And Haryana At Chandigarh · (2014) 175 PLR 648
High Courts09 Jan 2014Dismissed
Ranjeet Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0233
High Courts09 Jan 2014Dismissed
Nikhil Ahuja Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0225
High Courts09 Jan 2014Dismissed
United India Insurance Company Ltd. Vs Varun Aggarwal and Others
Punjab And Haryana At Chandigarh · (2014) 01 P&H CK 0212
High Courts09 Jan 2014
M/s. A.G.S. Retail Private Limited and Another Vs Mrs. Usha Gupta and Another
Punjab And Haryana At Chandigarh · (2014) 2 ARBLR 325 : (2014) 174 PLR 262 : (2014) 2 RCR(Civil) 156
Arbitration and Conciliation Act, 1996 — Section 11, 5, 7, 8, 8(ii)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 151Constitution of India, 1950 — Article 227
High Courts09 Jan 2014Dismissed
Kundan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 175 PLR 657 : (2014) 4 SCT 452
High Courts09 Jan 2014Dismissed
Jalandhar Municipal Corporation Vs The Punjab Wakf Board
Punjab And Haryana At Chandigarh · (2014) 175 PLR 655 : (2015) 3 RCR(Civil) 258
Punjab Land Revenue Act, 1967 — Section 44
High Courts09 Jan 2014Dismissed
Poonam Rani Vs Mahinder Singh
Punjab And Haryana At Chandigarh · (2014) 175 PLR 652
High Courts09 Jan 2014Allowed
Sham Lal Vs Jai Kishan
Punjab And Haryana At Chandigarh · (2014) 175 PLR 644
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts09 Jan 2014Dismissed
M/s. DSM India Pvt. Ltd. Vs Mr. Maannav Yashroy and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 268 : (2014) 2 SCT 511
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 14