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Punjab And Haryana At Chandigarh judgments, 2014

3,772 judgments · page 181 of 189

High Courts16 Jan 2014Dismissed

Punjab State Vs Sunil Kumar Bansal

Punjab And Haryana At Chandigarh · (2015) 5 FLT 232 : (2014) 175 PLR 675 : (2014) 4 RCR(Civil) 617

Civil Procedure Code, 1908 (CPC) — Section 80Mines and Minerals (Development and Regulation) Act, 1957 — Section 3Punjab Land Revenue Act, 1887 — Section 158, 31, 41, 42, 42(2)
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High Courts16 Jan 2014Dismissed

Hospital Administrator Vs The Authority

Punjab And Haryana At Chandigarh · (2014) 175 PLR 666 : (2014) 4 SCT 541

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(2)Payment of Wages Act, 1936 — Section 20(2)
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High Courts16 Jan 2014

Om Parkash Vs Vinod Kumar

Punjab And Haryana At Chandigarh · (2014) 2 RCR(Civil) 603 : (2014) 1 RCR(Rent) 332

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
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High Courts15 Jan 2014Dismissed

Om Parkash Vs State of Haryana

Punjab And Haryana At Chandigarh · (2014) 3 RCR(Criminal) 106

Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 313Penal Code, 1860 (IPC) — Section 302, 307
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High Courts15 Jan 2014

State of Punjab Vs Som Nath

Punjab And Haryana At Chandigarh · (2014) 175 PLR 396

Civil Procedure Code, 1908 (CPC) — Section 80Punjab General Sales Tax Act, 1948 — Section 19Punjab Land Revenue Act, 1887 — Section 158
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