High Courts09 Dec 2014Dismissed
Shaminderpal Singh Vs Gamdoor Singh
Punjab And Haryana At Chandigarh · (2015) 178 PLR 407
Negotiable Instruments Act, 1881 (NI) - Section 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2014
3,772 judgments · page 8 of 189
High Courts09 Dec 2014Allowed
Dayaloo Mal Gian Chand and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 436
High Courts08 Dec 2014
Brij Gopal Construction Co. Pvt. Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · AIR 2015 PH 27
Constitution of India, 1950 — Article 14, 226, 229Right to Information Act, 2005 — Section 18
High Courts08 Dec 2014
Sandeep Kumar Gupta Vs State Information Commission, Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Civil) 684
Right to Information Act, 2005 — Section 24, 24(1), 24(4), 6(3)
High Courts08 Dec 2014Dismissed
Sakshi Vs Abhinandan Sharma
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 876
Hindu Marriage Act, 1955 - Section 13, 13B, 13-B, 14, 14 (1)
High Courts08 Dec 2014
Surender Singh Vs Dilraj Kaur
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Civil) 687
Hindu Marriage Act, 1955 — Section 13, 13(1-a), 24
High Courts08 Dec 2014Dismissed
ICICI Lombard General Insurance Company Limited and Others Vs Ashwani Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 440
High Courts08 Dec 2014
Chhinder Kaur Vs Binder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 348
Hindu Marriage Act, 1955 - Section 13 13(1)(i) 24 28
High Courts08 Dec 2014Allowed
Pargat Singh and Others Vs Gurmail Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 397
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 58 47 60 60(1)(c) 60(1)(ccc)
High Courts08 Dec 2014Dismissed
Rajesh Kumar Vs Amit Kumar
Punjab And Haryana At Chandigarh · (2015) 178 PLR 421
Civil Procedure Code, 1908 (CPC) - Section 35BConstitution of India, 1950 - Article 227
High Courts08 Dec 2014
Vijay Bhawar and Others Vs Ajaib Singh
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 604
Limitation Act, 1963 - Section 27 28Specific Relief Act, 1963 - Section 34
High Courts05 Dec 2014
Commissioner of Income Tax Vs Kailash Grover
Punjab And Haryana At Chandigarh · (2014) 12 P&H CK 0198
Income Tax Act, 1961 — Section 142, 143, 154, 260(A), 271(1)(c)
High Courts05 Dec 2014Dismissed
Satwinder Pal Singh and Others Vs Inderjit Singh and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 127
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14, Order 8 Rule 1-A
High Courts05 Dec 2014
Jasvir Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 2 SCT 166
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 18
High Courts05 Dec 2014
Shyam Salona Plywood Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2015) 319 ELT 488
Central Excises and Salt Act, 1944 - Section 35F
High Courts05 Dec 2014
Som Nath Vs The Financial Commissioner (Revenue) and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 646
High Courts04 Dec 2014Disposed off
Santosh Kumari and Others Vs Purshotam Singh and Others
Punjab And Haryana At Chandigarh · (2015) 2 ACC 788
High Courts04 Dec 2014Disposed off
Gram Panchayat Vs Dera Baba Onkar Nath Prabandhak Committee and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 749
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 13 Rule 10
High Courts04 Dec 2014
Hari Singh Nalwa Trust (Regd.) and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 2 SCT 190
Constitution of India, 1950 — Article 15, 19, 29, 30