High Courts12 Jan 1984
Jiwan Singh Vs R.Kant and another
Punjab And Haryana At Chandigarh · (1985) PLJ 193 : (1985) RRR 449
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1984
941 judgments · page 46 of 48
High Courts12 Jan 1984
Shyam Lal and others . Vs Nathi and another
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 176 : (1984) PLJ 277 : (1984) RRR 98
High Courts12 Jan 1984
Mallian Near Gill Manj Co-Operative Joint Farming Society Limited Vs Gurdaspur Central Cooperative Bank Ltd.
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 214 : (1984) PLJ 131 : (1984) RRR 352
High Courts12 Jan 1984
Nathu Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0048
High Courts12 Jan 1984
Freewheels India Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1984) 2 LLJ 77
Industrial Disputes Act, 1947 — Section 10
High Courts12 Jan 1984Allowed
Gian Chand Vs Parkash Chand and Others
Punjab And Haryana At Chandigarh · (1984) 1 RCR(Rent) 532
East Punjab Urban Rent Restriction Act, 1949 — Section 2(f)
High Courts12 Jan 1984Dismissed
Municipal Committee, Rewari Vs Parkash Chand
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0004
Punjab Municipal Act, 1911 — Section 172, 195A
High Courts11 Jan 1984
Chanan Singh and Others Vs Balwant Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 203
Hindu Succession Act, 1956 — Section 14(2)
High Courts11 Jan 1984
Satnam Singh Vs Tarn Taran Primary Land Mortgage Bank Ltd.Taran Taran
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 134 : (1984) PLJ 104 : (1984) RRR 320
High Courts11 Jan 1984
Sukhminder Kaur Vs Sadhu Singh
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0025
High Courts11 Jan 1984
Kewal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0023
High Courts10 Jan 1984
Manmohan Pal Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0034
High Courts09 Jan 1984Dismissed
Ram Dayal Vs Ram Charan Dass
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 266 : (1984) 1 RCR(Rent) 282
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts06 Jan 1984Dismissed
Pera Ram Raheja Vs Murti Siri Krishan Chader ji Sathapitsh. Thakur Dowara, Mohalla Jamalpura, Sonepat
Punjab And Haryana At Chandigarh · (1984) 1 RCR(Rent) 681
High Courts06 Jan 1984
Sadhu Ram Vs Gram Panchayat, Pastana
Punjab And Haryana At Chandigarh · AIR 1984 P&H 262 : (1984) 1 RCR(Rent) 483
High Courts06 Jan 1984
Commissioner of Income Tax Vs Metal Products of India
Punjab And Haryana At Chandigarh · (1985) 45 CTR 445 : (1984) 45 CTR 45 : (1984) 150 ITR 714 : (1984) 18 TAXMAN 412
Income Tax Act, 1961 — Section 145(1), 271(1)
High Courts06 Jan 1984Dismissed
Sita Ram Shroff Vs Reshmo Devi Alias Smt. Prem mohini
Punjab And Haryana At Chandigarh · (1984) 1 RCR(Rent) 272
High Courts05 Jan 1984
Maru Vs Ratti Ram
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 322 : (1984) PLJ 106 : (1984) RRR 330
High Courts05 Jan 1984
Ram Sarup Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 109 : (1984) PLJ 441 : (1984) RRR 57