High Courts24 Jan 1984
J.R. Gupta Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) CriLJ 694
Constitution of India, 1950 — Article 22Essential Commodities Act, 1955 — Section 7General Clauses Act, 1897 — Section 21, 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1984
941 judgments · page 44 of 48
High Courts24 Jan 1984
Kirpal Singh S/o Bachan Singh, resident of Gali No.7, Nai Abadi, Karam Pur, Amritsar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0069
High Courts24 Jan 1984
Pritma Sharma Vs Mohinder S. Bhardwaj
Punjab And Haryana At Chandigarh · AIR 1984 P&H 305 : (1984) 2 ILR (P&H) 292
Hindu Marriage Act, 1955 — Section 19
High Courts23 Jan 1984
Mohan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0080
High Courts23 Jan 1984
Dalel Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Criminal) 357
High Courts23 Jan 1984
Boota Singh Vs Punjab State
Punjab And Haryana At Chandigarh · (1985) PLJ 42 : (1985) RRR 613
High Courts23 Jan 1984
Balak Ram Vs Nand Singh (died) Rep by L.Rs..
Punjab And Haryana At Chandigarh · (1984) PLJ 241 : (1984) RRR 62
High Courts23 Jan 1984Dismissed
Kapurthala Central Cooperative Bank Ltd. Vs The Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 333
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 25, 25B, 25B(2), 25F
High Courts20 Jan 1984
Sakattar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0071
High Courts20 Jan 1984
Sukha Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0046
High Courts20 Jan 1984
Ram Kishan Vs Sheo Narain and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 200
Hindu Succession Act, 1956 — Section 30, 6
High Courts20 Jan 1984
Jamiat Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 351
Land Acquisition Act, 1894 — Section 30, 4Limitation Act, 1963 — Article 61
High Courts20 Jan 1984Allowed
Tilak Raj Seth Vs Raj Kumar Seth and Others
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0013
High Courts19 Jan 1984
Bakhshish Singh and others Vs The Registrar, Co-operative Societies, Punjab, Chandigarh and others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 264
Punjab Co-operative Societies Act, 1961 — Section 20, 85, 85(3)
High Courts19 Jan 1984Allowed
The Managing Committee of Kalgidhar Khalsa Girls Higher Secondary School, Kamran Road, Ludhiana and Another Vs Kishan Singh and Others
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0093
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts18 Jan 1984
Kehar Singh Vs Manga and Another
Punjab And Haryana At Chandigarh · AIR 1984 P&H 183
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 2, Order 32 Rule 3
High Courts18 Jan 1984
Kuldip Rai Vs Pritam Dass Dutta and anr.
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0052
High Courts18 Jan 1984
The State of Punjab and Another Vs Laxmi Ginning and Oil Mills and Another
Punjab And Haryana At Chandigarh · (1984) 55 STC 389
Punjab General Sales Tax Act, 1948 — Section 11AA, 4, 5
High Courts18 Jan 1984
Jarnail Singh Vs Narain Singh and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 181
Evidence Act, 1872 — Section 68
High Courts18 Jan 1984
Bed Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0030