High Courts06 Feb 1984Dismissed
Sohan Lal Vs Smt. Kamlesh
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 298
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 10, 10(1), 12, 13, 24
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1984
941 judgments · page 42 of 48
High Courts06 Feb 1984
Mange Ram Vs Chander Singh
Punjab And Haryana At Chandigarh · (1984) PLJ 341 : (1984) RRR 171
High Courts06 Feb 1984Dismissed
Baba Daya Singh Vs Jaskaran Singh and others
Punjab And Haryana At Chandigarh · (1984) 02 P&H CK 0003
Limitation Act, 1963 — Article 68
High Courts03 Feb 1984
Commissioner of Wealth Tax Vs Sham Ice Oil and General Mills
Punjab And Haryana At Chandigarh · (1984) 17 TAXMAN 329
Wealth Tax Act, 1957 — Section 17, 27(1)
High Courts03 Feb 1984
Maghi Mal and Others Vs Kundan Lal and Another
Punjab And Haryana At Chandigarh · AIR 1984 P&H 193 : (1984) 1 RCR(Rent) 269
East Punjab Urban Rent Restriction Act, 1949 — Section 2
High Courts03 Feb 1984
Shri Sukhdev Chand, Asst. Commissioner of Income Tax, Acquisition Range Vs Shri Kashmir Singh Bhullar and Others
Punjab And Haryana At Chandigarh · (1984) 42 CTR 345 : (1984) 150 ITR 578 : (1985) 1 RCR(Criminal) 149 : (1985) 20 TAXMAN 436
Income Tax Act, 1961 — Section 293
High Courts03 Feb 1984
State of Punjab Vs Hazara Singh
Punjab And Haryana At Chandigarh · (1984) 02 P&H CK 0083
High Courts03 Feb 1984
Sukha Singh Vs Chand Singh and others
Punjab And Haryana At Chandigarh · (1984) PLJ 221 : (1984) RRR 28
High Courts03 Feb 1984
Commissioner of Income Tax Vs Jawahar Woollen Textile Mills
Punjab And Haryana At Chandigarh · (1984) 41 CTR 255 : (1984) 148 ITR 393
Income Tax Act, 1961 — Section 271(1), 271(2), 280
High Courts03 Feb 1984Allowed
Shiv Dayal Vs Ishwar Dass
Punjab And Haryana At Chandigarh · (1984) 1 RCR(Rent) 531
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts02 Feb 1984
Rattan Cloth House and Others Vs Punjab State Electricity Board, Patiala
Punjab And Haryana At Chandigarh · AIR 1986 P&H 115
Arbitration Act, 1940 — Section 34
High Courts02 Feb 1984
Jarnail Singh Vs Prem and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 336
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Feb 1984Allowed
Abhai Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) ACJ 580
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts01 Feb 1984
Achhar Singh Vs Hazara Singh
Punjab And Haryana At Chandigarh · (1984) 02 P&H CK 0121
High Courts01 Feb 1984
Commissioner of Income Tax Vs Patram Dass Raja Ram Beri
Punjab And Haryana At Chandigarh · (1985) 45 CTR 42 : (1984) 148 ITR 120
Income Tax Act, 1922 — Section 23BIncome Tax Act, 1961 — Section 141, 271(1)
High Courts01 Feb 1984
Commissioner of Income Tax Vs Indo Afghan Agencies
Punjab And Haryana At Chandigarh · (1984) 150 ITR 572 : (1984) 17 TAXMAN 375
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts01 Feb 1984
Commissioner of Income Tax Vs Shri Baij Nath
Punjab And Haryana At Chandigarh · (1984) 148 ITR 135
Income Tax Act, 1961 — Section 256
High Courts01 Feb 1984
Hukam Singh Vs Jodh Singh and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 255 : (1984) 2 ILR (P&H) 490 : (1984) 1 RCR(Rent) 505
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3Succession Act, 1925 — Section 372
High Courts01 Feb 1984
Mange Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 02 P&H CK 0080
High Courts01 Feb 1984
Ved Parkash Vs U.T.of Chandigarh
Punjab And Haryana At Chandigarh · (1984) 02 P&H CK 0079