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Punjab And Haryana At Chandigarh judgments, 1984

941 judgments · page 43 of 48

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High Courts01 Feb 1984Dismissed

Gultan Vs Parmal and Another

Punjab And Haryana At Chandigarh · (1984) 02 P&H CK 0077

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
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High Courts01 Feb 1984

Ram Kumar Vs Bhim Singh

Punjab And Haryana At Chandigarh · (1984) PLJ 129 : (1985) RRR 330

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High Courts01 Feb 1984

Ram Kishan Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · AIR 1984 P&H 337

Constitution of India, 1950 — Article 14East Punjab Urban Rent Restriction Act, 1949 — Section 3
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High Courts01 Feb 1984

Commissioner of Income Tax Vs Baijnath

Punjab And Haryana At Chandigarh · (1985) 153 ITR 327

Income Tax Act, 1961 — Section 256(2)
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High Courts01 Feb 1984

Nilokheri Bone Mills Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1985) 58 STC 359

Central Sales Tax Act, 1956 — Section 8
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High Courts31 Jan 1984

Manoj Ahuja and Another Vs Inspecting Assistant Commissioner of Income Tax, Acquisition Range

Punjab And Haryana At Chandigarh · (1984) 43 CTR 229 : (1984) 150 ITR 696

Income Tax Act, 1961 — Section 269F, 269GLimitation Act, 1963 — Section 12, 15, 17, 19, 22
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High Courts31 Jan 1984

Khushi Ram Raghunath Rai Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1986) 62 STC 291

Punjab General Sales Tax Act, 1948 — Section 10, 11A, 23
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High Courts31 Jan 1984

Jai Dev Singh Vs Hazara Singh and Others

Punjab And Haryana At Chandigarh · AIR 1985 P&H 295

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
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High Courts31 Jan 1984

State of Punjab Vs Harnam Singh Behal and ors.

Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0079

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High Courts31 Jan 1984

Nar Singh and anr. Vs State (U.T.Chandigarh)

Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0078

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High Courts31 Jan 1984

Laxmi Narain Vs Ram Chander

Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0029

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High Courts31 Jan 1984

Suba Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0026

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High Courts30 Jan 1984

Baldev Raj Vs State of Haryana

Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0050

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High Courts30 Jan 1984

Kanwar Singh Vs Sat Parkash Sharma and anr.

Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0024

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High Courts30 Jan 1984

Supear Kanwar and Others Vs Devi Singh and Others

Punjab And Haryana At Chandigarh · (1984) ACJ 673

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High Courts27 Jan 1984

Ginna Ram Vs State of Haryana

Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0068

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High Courts27 Jan 1984

Manjit Singh @ Toti Vs State of Punjab

Punjab And Haryana At Chandigarh · (1984) AICLR 490 : (1984) CurLJ 188

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High Courts27 Jan 1984Dismissed

Maharaja Fasterners Vs Director of Enforcement

Punjab And Haryana At Chandigarh · (1985) 4 ECC 40 : (1987) 30 ELT 318

Foreign Exchange Regulation Act, 1973 — Section 27(1), 54, 9(1)
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High Courts27 Jan 1984Allowed

W.R. Bouri Vs Chairman, Foreign Exchange Regulations Appellate Board

Punjab And Haryana At Chandigarh · (1984) 3 ECC 84 : (1985) 19 ELT 369

Foreign Exchange Regulation Act, 1947 — Section 4(1)Foreign Exchange Regulation Act, 1973 — Section 54, 59, 8(1), 9(1), 9(2)
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High Courts25 Jan 1984

Attra Vs Ram Singh

Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 308 : (1985) PLJ 9 : (1985) RRR 550

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