High Courts18 Jan 1984
Major Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0027
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1984
941 judgments · page 45 of 48
High Courts17 Jan 1984Dismissed
State of Punjab Vs Smt. Balwant kaur
Punjab And Haryana At Chandigarh · (1984) 1 RCR(Rent) 539
High Courts17 Jan 1984
Kewal Krishan Tandon Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1984) 56 STC 130
Punjab General Sales Tax Act, 1948 — Section 10
High Courts17 Jan 1984
Karnail Singh Vs Jagir Singh
Punjab And Haryana At Chandigarh · AIR 1984 P&H 294
Land Acquisition Act, 1894 — Section 18, 30, 31, 9
High Courts17 Jan 1984
Murti Hanuman Brajman Hanuman Mandir, Hissar and Others Vs Punjab Walkaf Board and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 239
Limitation Act, 1963 — Section 5
High Courts17 Jan 1984
Raj Bahadur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0073
High Courts17 Jan 1984
Nakul and others Vs Lal Singh
Punjab And Haryana At Chandigarh · (1984) PLJ 559 : (1984) RRR 172
High Courts17 Jan 1984
Pehlad and another Vs Collector and Others
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 325 : (1984) PLJ 108 : (1984) RRR 336
High Courts17 Jan 1984
Hanif and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0047
High Courts17 Jan 1984
Amar Kaur Vs Raman Kumari and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 86
Hindu Succession Act, 1956 — Section 14(1), 15(1), 15(2)
High Courts17 Jan 1984
Krishan Lal Vs Narinder Jeet Kaur and Others
Punjab And Haryana At Chandigarh · (1984) ACJ 229 : AIR 1984 P&H 259 : (1986) 60 CompCas 109
Motor Vehicles Act, 1939 — Section 95(2)
High Courts16 Jan 1984
Deepak Bakshi Vs Anita Mariene Faria Bakshi
Punjab And Haryana At Chandigarh · AIR 1985 P&H 111
Divorce Act, 1869 — Section 10, 11, 14, 17
High Courts16 Jan 1984
Naran Dass Raja Ram and Company Vs The Punjab State
Punjab And Haryana At Chandigarh · (1985) 58 STC 313
Central Sales Tax Act, 1956 — Section 10, 9Punjab General Sales Tax Act, 1948 — Section 11, 20, 22
High Courts16 Jan 1984Dismissed
Smt. Nanhi Bal, Etc. Vs Smt. Shuo Devi and Others
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0001
Succession Act, 1925 — Section 63
High Courts13 Jan 1984
Balbir Singh Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0076
High Courts13 Jan 1984Dismissed
Jagan Nath Vs Smt. Bhulian and Others
Punjab And Haryana At Chandigarh · (1984) 1 RCR(Rent) 696
High Courts13 Jan 1984
Administrator, Thanesar Municipality Vs Gurdas Mal and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 267 : (1985) 82 PLR 245 : (1984) 1 RCR(Rent) 298
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13
High Courts13 Jan 1984Allowed
Bikram Singh and Others Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 272
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Land Acquisition Act, 1894 — Section 18, 25, 9
High Courts12 Jan 1984
Gian Parkash and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 356
Administration of Evacuee Property Act, 1950 — Section 7East Punjab Evacuees (Administration of Property) Act, 1947 — Section 4
High Courts12 Jan 1984
Naval Kishore Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0072